High Courts04 Sept 2024
Mahabir Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0009
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 18(4)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 153 of 1,060
High Courts04 Sept 2024Allowed
Deepak Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0008
Information Technology Act, 2000 — Section 67Indian Penal Code, 1860 — Section 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12
High Courts03 Sept 2024Disposed Of
Vivek Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0027
Indian Penal Code, 1860 — Section 120B, 420, 466, 467, 468, 471Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 528Code Of Criminal Procedure, 1973 — Section 82
High Courts03 Sept 2024Allowed
Musarrat Ali & Two Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0026
Indian Penal Code, 1860 — Section 147, 148, 149, 308, 323, 504, 506
High Courts03 Sept 2024
Lata And Another Vs Dinesh Kumar Chauhan And Two Others
Uttarakhand High Court · (2024) 09 UK CK 0025
High Courts03 Sept 2024Allowed
Kamla Pandey And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0019
High Courts03 Sept 2024Allowed
Vijay Madhwal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0018
High Courts03 Sept 2024Disposed Of
Devendra Singh And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 09 UK CK 0017
High Courts03 Sept 2024Dismissed
Rajendra Kumar And Others Vs Bachan Singh & Others
Uttarakhand High Court · (2024) 09 UK CK 0016
High Courts02 Sept 2024Dismissed
Abdul Malik Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 09 UK CK 0030
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 332, 341, 342, 353, 395, 412, 420B, 427, 436Prevention Of Damage To Public Property Act, 1984 — Section 3, 4Criminal Law Amendment Act, 1932 — Section 7
High Courts02 Sept 2024Allowed
Sohan Singh Rawat And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0029
High Courts02 Sept 2024Disposed Of
Deepak Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 09 UK CK 0028
High Courts02 Sept 2024Disposed Of
Asha Kholiya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0024
High Courts02 Sept 2024Disposed Of
Mukul Kumar Agrawal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0023
Uttarakahnd Annual transfer Of Public Servants Act, 2017 — Section 18(4), 22(4)
High Courts02 Sept 2024Disposed Of
Rajni Tandon Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0022
High Courts02 Sept 2024Allowed
Shyam Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 09 UK CK 0021
High Courts02 Sept 2024Dismissed
Virendra Singh Negi Vs Meeru Phul
Uttarakhand High Court · (2024) 09 UK CK 0020
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts30 Aug 2024Allowed
Dharmendra & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0119
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 504, 506
High Courts30 Aug 2024Disposed Of
Rajesh Kumar And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0083
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 409, 420Constitution Of India, 1950 — Article 21, 226
High Courts30 Aug 2024Allowed
Gurveer Singh Alias Garry Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0082
Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302