High Courts30 Aug 2024Allowed
Islam Ali Vs Managing Director And Others
Uttarakhand High Court · (2024) 08 UK CK 0081
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 154 of 1,060
High Courts30 Aug 2024Allowed
Lalita Bohra & Others Vs State Of Uttarakhand Through Secretary, Technical Education And Others
Uttarakhand High Court · (2024) 08 UK CK 0080
High Courts30 Aug 2024Allowed
Rakesh Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 08 UK CK 0079
High Courts30 Aug 2024Disposed Of
Triptveer Singh Vs Assistant Commissioner State Goods And Service Tax
Uttarakhand High Court · (2024) 08 UK CK 0078
Central Goods And Services Tax Act, 2017 — Section 30
High Courts30 Aug 2024
Surendra Singh Rana Vs Mussoorie Dehradun Development Authority
Uttarakhand High Court · (2024) 08 UK CK 0077
High Courts30 Aug 2024Allowed
Pankaj Verma Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0076
Indian Penal Code, 1860 — Section 304B, 498A
High Courts29 Aug 2024Disposed Of
Rakesh Kumar Pal Vs Anshu Singh
Uttarakhand High Court · (2024) 08 UK CK 0121
High Courts29 Aug 2024Allowed
Manjeet Kumar Kamboj Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0120
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts29 Aug 2024Disposed Of
Sahil Ali & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 08 UK CK 0093
High Courts29 Aug 2024Disposed Of
Sunita Kaur & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 08 UK CK 0092
High Courts29 Aug 2024Allowed
Chander Pal Vs Managing Director & Others
Uttarakhand High Court · (2024) 08 UK CK 0091
High Courts29 Aug 2024Disposed Of
Elam Das Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 08 UK CK 0090
Uttarakhand Government Servant (Disciplinary And Appeals) Rules, 2003 — Rule 11
High Courts29 Aug 2024Disposed Of
Kumar Singh Vs Managing Director Uttarakhand Transport Corporation & Others
Uttarakhand High Court · (2024) 08 UK CK 0089
High Courts29 Aug 2024Disposed Of
Prakash Chandra Brijwasi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 08 UK CK 0088
Uttar Pradesh Excise Act, 1910 — Section 11(1), 11(2)Constitution Of India, 1950 — Article 14, 16
High Courts29 Aug 2024Disposed Of
M/S Kalyan Singh Vs Commissioner State Goods And Services Tax Commissionerate And Another
Uttarakhand High Court · (2024) 08 UK CK 0087
Central Goods And Services Tax Act, 2017 — Section 30
High Courts29 Aug 2024Disposed Of
Mohd Ali Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 08 UK CK 0086
High Courts29 Aug 2024Disposed Of
Sarjeet Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 08 UK CK 0085
Code Of Criminal Procedure, 1973 — Section 133, 133(1), 134, 135, 136, 137
High Courts29 Aug 2024Allowed
Ronik Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0084
Indian Penal Code, 1860 — Section 332, 353, 392, 427, 504
High Courts28 Aug 2024Allowed
Asha Ram Vs Managing Director Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2024) 08 UK CK 0106
High Courts28 Aug 2024Disposed Of
Tarannum Jahan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 08 UK CK 0105