High Courts24 Aug 2024Allowed
Krishna Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0137
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 60
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 156 of 1,060
High Courts24 Aug 2024Allowed
Sushil Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0128
Uttar Pradesh Gangsters And Anti Social Activities (Prevention) Act, 1986 — Section 2, 3Arms Act, 1959 — Section 25, 25(1B)(a), 27Indian Penal Code, 1860 — Section 34, 120B, 186, 193, 307, 353, 387, 420, 506
High Courts23 Aug 2024Disposed Of
Vipin Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 08 UK CK 0112
Transfer Of Property Act, 1882 — Section 13(6)
High Courts23 Aug 2024Disposed Of
Kishan Dutt Semalti & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 08 UK CK 0111
High Courts23 Aug 2024Dismissed
Devendra Prakash Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 08 UK CK 0110
High Courts23 Aug 2024Dismissed
Kamlesh Kunmar Chandola Vs Poonam Chandola And Others
Uttarakhand High Court · (2024) 08 UK CK 0109
Code Of Criminal Procedure, 1973 — Section 125
High Courts23 Aug 2024Dismissed
Ram Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0108
Indian Penal Code, 1860 — Section 304(2)
High Courts23 Aug 2024Allowed
Rajendra Prasad Joshi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0107
Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts22 Aug 2024Allowed
Sageer Ahmed And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0143
Indian Penal Code, 1860 — Section 328, 354, 376(2)(n), 420, 506
High Courts22 Aug 2024Allowed
Sumit Dhiman Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2024) 08 UK CK 0142
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts22 Aug 2024Allowed
Amit Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0141
Indian Penal Code, 1860 — Section 34, 380, 411, 420, 454
High Courts22 Aug 2024Disposed Of
Mushtak Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0140
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
High Courts22 Aug 2024Dismissed
Nitin Raghav Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 08 UK CK 0115
Code Of Criminal Procedure, 1973 — Section 125
High Courts22 Aug 2024Allowed
Gaurav Rawat Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0114
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts22 Aug 2024Allowed
Bharat Chaudhary Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0113
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts21 Aug 2024Disposed Of
Ram Singh Kathayat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 08 UK CK 0150
High Courts21 Aug 2024Allowed
Suresh Nautiyal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 08 UK CK 0149
High Courts21 Aug 2024Allowed
Bhoop Singh Saini & Others Vs Managing Director, Uttarakhand Transport Corporation At UCF Sadan, Vishnu Vihar, Ajabpur Kala, Dehradun & Others
Uttarakhand High Court · (2024) 08 UK CK 0147
High Courts20 Aug 2024Dismissed
Surya Narayan Alias Shiv Narayan & Others Vs Kailash Singh And Kismati Devi & Others
Uttarakhand High Court · (2024) 08 UK CK 0151
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 325, 504, 506Code Of Criminal Procedure, 1973 — Section 313, 319
High Courts16 Aug 2024Allowed
Chandrashekhar Pathak Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0063
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21