High Courts01 Oct 2022Allowed
Arun Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 10 UK CK 0001
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 320Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 13 of 61
High Courts30 Sept 2022Allowed
M/s R.T.A. Engineering Vs Superintending Engineer 7th Circle, Public Works Department, Gopeshwar & Another
Uttarakhand High Court · (2022) 09 UK CK 0158
Arbitration And Conciliation Act, 1996 — Section 9, 11(6)
High Courts30 Sept 2022Disposed Of
Navdeep Singh Alias Nubdeep Singh & Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 09 UK CK 0157
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379, 420
High Courts30 Sept 2022Disposed Of
Sukhdev Singh And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 09 UK CK 0156
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts30 Sept 2022Disposed Of
Zydus Wellness Products Ltd. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0155
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 3(a)(b)
High Courts30 Sept 2022Disposed Of
Bhagwati Adhikari Alias Bhagwati Mehta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0154
High Courts30 Sept 2022Disposed Of
M/s Akums Drugs & Pharmaceuticals Limited, Through Its Director Mr. Sanjeev Jain Vs Commissioner Of Commercial Taxes, Uttarakhand, Dehradun
Uttarakhand High Court · (2022) 09 UK CK 0153
High Courts30 Sept 2022Allowed
Baljeet Singh Alias Jot Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0150
Indian Penal Code, 1860 — Section 34, 120B, 302Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)Constitution Of India, 1950 — Article 21
High Courts30 Sept 2022Dismissed
Abhilasha Rani Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2022) 09 UK CK 0149
High Courts30 Sept 2022Disposed Of
Gulab Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0148
High Courts29 Sept 2022Allowed
Union Of India And Others Vs No. 957021155 H.C. /Dvr. Parvinder Singh
Uttarakhand High Court · (2022) 09 UK CK 0152
Allahabad High Court Rules, 1952 — Rule 5, 5(b)Constitution Of India, 1950 — Article 226, 227
High Courts29 Sept 2022Dismissed
Saurabh Kapoor & Another Vs Nil
Uttarakhand High Court · (2022) 09 UK CK 0151
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13B, 13B(1), 14
High Courts28 Sept 2022Disposed Of
Union Of India And Others Vs Central Administrative Tribunal, Allahabad Bench At Allahabad And Another
Uttarakhand High Court · (2022) 09 UK CK 0147
Central Civil Services (Pension) Rules, — Rule 2, 2(a), 2(b), 2(c), 2(d), 2(e), 2(f), 2(g), 2(h)
High Courts28 Sept 2022Disposed Of
Diwan Singh Tomkyal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0142
High Courts27 Sept 2022Disposed Of
B.D. Tiwari Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 09 UK CK 0159
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts24 Sept 2022Allowed
Maj. (Retd.) Nidhi Singh Vs Animesh Singh And Others
Uttarakhand High Court · (2022) 09 UK CK 0135
Code Of Civil Procedure, 1908 — Section 151Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 129, 130, 131, 131(a), 131(b), 131(C), 151, 171, 172, 173, 174, 175Hindu Succession Act, 2005 — Section 6, 8
High Courts23 Sept 2022Dismissed
M/s Ski and Snow Resorts Private Limited Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0136
Arbitration And Conciliation Act, 1996 — Section 9, 11(6)
High Courts23 Sept 2022Dismissed
Hans Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0132
High Courts23 Sept 2022Disposed Of
Khadak Singh Dhapola Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0131
High Courts23 Sept 2022Disposed Of
Diksha Nautiyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0130