COURT ARCHIVE

Uttarakhand High Court judgments, 2022

1,206 judgments · page 61 of 61

High Courts03 Jan 2022Disposed Of

Rakhi Vs Punjab National Bank & Others

Uttarakhand High Court · (2022) 01 UK CK 0024

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002, — Section 13(4)

High Courts03 Jan 2022Disposed Of

Uttarakhand High Court · (2022) 01 UK CK 0023

High Courts03 Jan 2022

Uttarakhand High Court · (2022) 01 UK CK 0022

Uttaranchal Civil Service (Executive Branch) Rules, 2005 — Rule 10

High Courts03 Jan 2022Disposed Of

Uttarakhand High Court · (2022) 01 UK CK 0010

Family Courts Act, 1984 — Section 19Evidence Act, 1872 — Section 65BHindu Marriage Act, 1955 — Section 13

High Courts03 Jan 2022Disposed Of

Uttarakhand High Court · (2022) 01 UK CK 0004

High Courts03 Jan 2022Disposed Of

Uttarakhand High Court · (2022) 01 UK CK 0002