High Courts11 Jan 2022Disposed Of
Gopal Singh Bisht Vs Bank Of Baroda And Others
Uttarakhand High Court · (2022) 01 UK CK 0072
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 59 of 61
High Courts11 Jan 2022Disposed Of
Ananya Srikoti (Minor) Vs Central Board Of Secondary Education & Others
Uttarakhand High Court · (2022) 01 UK CK 0061
High Courts11 Jan 2022Disposed Of
Dalbir Singh Vs Union Of India & Others
Uttarakhand High Court · (2022) 01 UK CK 0060
High Courts10 Jan 2022Disposed Of
Ram Autar Singh Chauhan Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 01 UK CK 0071
High Courts10 Jan 2022Disposed Of
Alok Goyal And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0064
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226
High Courts10 Jan 2022Disposed Of
Gurbaz Singh And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0063
Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts10 Jan 2022Disposed Of
Chandra Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 01 UK CK 0055
High Courts10 Jan 2022Disposed Of
M/s Kohli Enterprises A partnership Firm Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0054
High Courts07 Jan 2022Allowed
Anurag Shankhdhar Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 01 UK CK 0046
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1) (d), 13(2)
High Courts07 Jan 2022Allowed
Ram Avtar Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 01 UK CK 0042
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(1) (d), 13(2)
High Courts07 Jan 2022Disposed Of
Manoj Singh Vs Nagar Palika Parishad, Pithoragarh And Others
Uttarakhand High Court · (2022) 01 UK CK 0041
Constitution Of India, 1950 — Article 226
High Courts07 Jan 2022Disposed Of
Hari Sharan Shankar Srivastava Vs Yugal Kishore Pant & Others
Uttarakhand High Court · (2022) 01 UK CK 0040
High Courts07 Jan 2022Disposed Of
Krishna Kumar Bora Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0039
Indian Penal Code, 1860 — Section 406
High Courts07 Jan 2022Disposed Of
Shipra Paliwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 01 UK CK 0038
Indian Penal Code, 1860 — Section 323, 504Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75, 79Code Of Criminal Procedure, 1973 — Section 41(1)(a), 41(1)(b), 41(1)(c), 41(1)(d), 41(1)(e)
High Courts06 Jan 2022Disposed Of
Shiksha Vikas Samiti Nayagaon Malhan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 01 UK CK 0058
High Courts06 Jan 2022Disposed Of
Rohit Mathur Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 01 UK CK 0057
High Courts06 Jan 2022Disposed Of
Dhirendra Singh Chauhan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0047
Indian Penal Code, 1860 — Section 323, 420, 427, 504, 506Constitution Of India, 1950 — Article 226
High Courts06 Jan 2022Disposed Of
Govind Prasad Maikhuri & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 01 UK CK 0037
High Courts06 Jan 2022Disposed Of
Javed Akhtar Vs Uttarakhand State & Others
Uttarakhand High Court · (2022) 01 UK CK 0036
High Courts06 Jan 2022Disposed Of
Sumitra Devi Vs District Magistrate & Others
Uttarakhand High Court · (2022) 01 UK CK 0017