COURT ARCHIVE

Uttarakhand High Court judgments, 2022

1,206 judgments · page 58 of 61

High Courts25 Jan 2022Disposed Of

Ashwani Kumar Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 01 UK CK 0091

Indian Penal Code, 1860 — Section 354, 354D, 420, 452, 467, 468, 471, 509Code Of Criminal Procedure, 1973 — Section 320, 482Prevention Of Corruption Act, 1988 — Section 5(1)(d), 5(2)

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High Courts21 Jan 2022Disposed Of

Rashid Ali @ Lala And Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 01 UK CK 0090

Indian Penal Code, 1860 — Section 323, 354, 504Constitution Of India, 1950 — Article 226

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High Courts14 Jan 2022Disposed Of

Dr. Sonika Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 01 UK CK 0089

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High Courts14 Jan 2022Disposed Of

Kawaljeet Tewari JV Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 01 UK CK 0088

Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)

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High Courts14 Jan 2022Disposed Of

Shifa Naz Alias Mannu And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 01 UK CK 0081

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High Courts14 Jan 2022Disposed Of

Preeti And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 01 UK CK 0080

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High Courts13 Jan 2022Disposed Of

Madrasa Nizam U.L.Uloom Aallya Fida Road Kela Khera Bazpur Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 01 UK CK 0087

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High Courts13 Jan 2022Disposed Of

Madrasa Gareeb Nawaz, Kela Khera Bazpur District Udham Singh Nagar, District Udham Singh Nagar Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 01 UK CK 0086

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High Courts13 Jan 2022Disposed Of

Madrasa Islamiya School, Ganeshpur, Bazpur, District Udham Singh Nagar Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 01 UK CK 0085

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High Courts13 Jan 2022Disposed Of

Mohit Goyal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 01 UK CK 0079

Indian Penal Code, 1860 — Section 323, 354, 504Code Of Criminal Procedure, 1973 — Section 320Constitution Of India, 1950 — Article 226

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High Courts12 Jan 2022Dismissed

Vgrassp Services A Proprietorship Firm Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2022) 01 UK CK 0078

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High Courts12 Jan 2022Disposed Of

Gajendra Singh Rawat Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 01 UK CK 0077

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High Courts12 Jan 2022Disposed Of

Pradeep Bijalwan Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 01 UK CK 0076

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High Courts12 Jan 2022Dismissed

Soban Singh Vs Union Of India And Others

Uttarakhand High Court · (2022) 01 UK CK 0066

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High Courts12 Jan 2022Disposed Of

Abdul Rahman & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 01 UK CK 0065

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High Courts11 Jan 2022Dismissed

Romila Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 01 UK CK 0084

Constitution Of India, 1950 — Article 226

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High Courts11 Jan 2022Dismissed

Sheela Devi @ Sheela Bahuguna Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 01 UK CK 0083

Uttar Pradesh Land Revenue Act, 1901 — Section 41Constitution Of India, 1950 — Article 226

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High Courts11 Jan 2022Dismissed

Kashipur Urban Co-Operative Bank Ltd. Vs Kavaljeet Narula & Others

Uttarakhand High Court · (2022) 01 UK CK 0082

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17

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High Courts11 Jan 2022Disposed Of

Harish Lal Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 01 UK CK 0075

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High Courts11 Jan 2022Disposed Of

Zila Panchayat, Udham Singh Nagar Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 01 UK CK 0073

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