High Courts09 Feb 2022Dismissed
Charan Singh Vs Chief Election Commissioner Election Building Ladpur Mussoorie And Others
Uttarakhand High Court · (2022) 02 UK CK 0018
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 56 of 61
High Courts08 Feb 2022Disposed Of
Karan Alias Karan Yadav Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0047
Indian Penal Code, 1860 — Section 120B, 420
High Courts08 Feb 2022Disposed Of
Amit Alias Amit Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0046
Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 41
High Courts08 Feb 2022Allowed
Aryan Lal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0044
Indian Penal Code, 1860 — Section 380, 411, 457
High Courts08 Feb 2022Disposed Of
Ankit Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0043
Indian Penal Code, 1860 — Section 120B, 420
High Courts08 Feb 2022Disposed Of
Sanjay Tanwar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0042
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 41
High Courts08 Feb 2022Allowed
Rakesh Mishra Alias Rakesh Kumar Alias Pappu Mishra Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0023
Indian Penal Code, 1860 — Section 302, 504, 506
High Courts08 Feb 2022Allowed
Deepak Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0022
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 50
High Courts08 Feb 2022Allowed
Rakshit Pandey Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0021
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21
High Courts08 Feb 2022Allowed
Akil Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0020
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21
High Courts08 Feb 2022Allowed
Sonu Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0019
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Sections 3(a), 4
High Courts08 Feb 2022Disposed Of
Sashi Prabha Tomar And Others Vs Election Commission Of India Through Chief Electoral Officer Uttarakhand And Another
Uttarakhand High Court · (2022) 02 UK CK 0016
Representations People Act, 1951 — Section 159((2)(iv)
High Courts07 Feb 2022Dismissed
Anil Singh Vs Uttarakhand State Co-Operative Bank Ltd
Uttarakhand High Court · (2022) 02 UK CK 0041
High Courts07 Feb 2022Disposed Of
Kallu Ahmad And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 02 UK CK 0040
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 452, 504, 506
High Courts07 Feb 2022Disposed Of
Aayasha Parveen And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0039
High Courts04 Feb 2022Disposed Of
Arvind Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0014
Indian Penal Code, 1860 — Section 109, 354DConstitution Of India, 1950 — Article 226
High Courts04 Feb 2022Disposed Of
X (Minor) Through Her Father Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0013
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(1), 3(2), 3(3), 3(4)(a), 3(4)(b)
High Courts04 Feb 2022Allowed
Kuljeet Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0012
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts04 Feb 2022Allowed
Rajwant Singh @ Raju Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0011
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts03 Feb 2022Dismissed
Dr. Mirtunjay Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 02 UK CK 0015
Code Of Criminal Procedure, 1973 — Section 156(1), 155(2), 173, 438, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(a)(c)(d), 13(2), 17A