COURT ARCHIVE

Uttarakhand High Court judgments, 2022

1,206 judgments · page 54 of 61

High Courts18 Feb 2022Allowed

Uday Virendra Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 02 UK CK 0075

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 149, 302Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2) (v)

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High Courts17 Feb 2022Dismissed

Anantram Semwal Vs State Of Uttarakhand Through Secretary, Department Of Urban Development, Dehradun And Others

Uttarakhand High Court · (2022) 02 UK CK 0080

Constitution Of India, 1950 — Article 226

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High Courts17 Feb 2022Disposed Of

M/s KMC Plastochem & Another Vs Canara Bank & Others

Uttarakhand High Court · (2022) 02 UK CK 0079

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)Constitution Of India, 1950 — Article 226

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High Courts17 Feb 2022Disposed Of

Nayyar Bano And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 02 UK CK 0077

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High Courts17 Feb 2022Disposed Of

Dr. Hemant Gupta Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 02 UK CK 0074

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High Courts17 Feb 2022Disposed Of

Shree Enterprises Partnership Firm Vs District Magistrate, Udham Singh Nagar & Others

Uttarakhand High Court · (2022) 02 UK CK 0067

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 14

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High Courts17 Feb 2022Allowed

Ashwani Tandon Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 02 UK CK 0066

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471Constitution Of India, 1950 — Article 21

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High Courts17 Feb 2022Disposed Of

Virendra Singh Mehra And Another Vs Director/Registrar, Dairy Development And Others

Uttarakhand High Court · (2022) 02 UK CK 0064

Uttarakhand Cooperative Societies Act, 2003 — Section 128Uttarakhand State Cooperative Societies Election Rules, 2018 — Rule 16, 17, 30, 31, 39Uttarakhand Cooperative Societies Rules, 2004 — Rule 450, 450(4), 450(7), 454

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High Courts16 Feb 2022Dismissed

M/s Sudershan Ferrolloys & Bars Ltd. And Another Vs Indian Bank, Stressed Assets Management Branch & Others

Uttarakhand High Court · (2022) 02 UK CK 0073

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17Security Interest (Enforcement) Rules, 2002 — Rule 6(2), 8(6)

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High Courts16 Feb 2022Allowed

Kalawati Bisht And Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2022) 02 UK CK 0072

Indian Penal Code, 1860 — Section 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts16 Feb 2022Dismissed

Rahul Vishnoi Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2022) 02 UK CK 0071

Indian Penal Code, 1860 — Section 376AB, 376DA, 376DB, 376(3), 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 82, 83, 437(3), 438, 482

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High Courts16 Feb 2022Disposed Of

Ajay Sagar Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 02 UK CK 0068

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 195, 197, 198

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High Courts16 Feb 2022Dismissed

M/s Kumar Infratech U.S. Nagar & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2022) 02 UK CK 0055

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High Courts16 Feb 2022Allowed

Ayaan Ali Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 02 UK CK 0054

Indian Penal Code, 1860 — Section 107, 201, 304, 304A, 338Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 2(12), 12, 12(1)

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High Courts16 Feb 2022Allowed

Harish Nath Goswami Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 02 UK CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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High Courts16 Feb 2022Allowed

Kamlesh @ Kamlesh Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2022) 02 UK CK 0052

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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High Courts15 Feb 2022Disposed Of