High Courts22 Feb 2022Disposed Of
Combined P.G. Institute Of Medical Sciences & Research, Dehradun Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 02 UK CK 0098
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 53 of 61
High Courts22 Feb 2022Disposed Of
M/s Om Seeds Pvt. Ltd. & Others Vs District Magistrate/Collector, District Udham Singh Nagar & Others
Uttarakhand High Court · (2022) 02 UK CK 0097
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts22 Feb 2022Allowed
Anil Kumar Ojasvi Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0096
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 8
High Courts22 Feb 2022Allowed
Anil Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0095
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts21 Feb 2022Disposed Of
Deepak Sharma S/o Sri Pramod Kumar Sharma Vs State Public Service Tribunal, Uttarakhand & Others
Uttarakhand High Court · (2022) 02 UK CK 0106
High Courts21 Feb 2022Dismissed
Neelam (Now Neelam Paliwal) Vs Santosh & Others
Uttarakhand High Court · (2022) 02 UK CK 0105
High Courts21 Feb 2022Dismissed
Bunna Prasad Vs G.B. Pant University And Others
Uttarakhand High Court · (2022) 02 UK CK 0104
High Courts21 Feb 2022Allowed
Mamta Pandey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 02 UK CK 0103
High Courts21 Feb 2022Disposed Of
Mahesh Pokhriyal Vs Tata Capital Financial Service Ltd
Uttarakhand High Court · (2022) 02 UK CK 0091
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17
High Courts21 Feb 2022Disposed Of
Palm City Residents Welfare Association Vs Ganga Realter Private Limited & Others
Uttarakhand High Court · (2022) 02 UK CK 0090
High Courts21 Feb 2022Disposed Of
Nazma Begam Vs District Magistrate, Udham Singh Nagar & Others
Uttarakhand High Court · (2022) 02 UK CK 0089
High Courts21 Feb 2022Disposed Of
Shourya Impex Vs Bharat Heavy Electrical Limited And Another
Uttarakhand High Court · (2022) 02 UK CK 0088
High Courts21 Feb 2022Disposed Of
Ranjan Kumar Pal Vs Atul Pratap Singh & Others
Uttarakhand High Court · (2022) 02 UK CK 0087
High Courts18 Feb 2022Dismissed
Mahavir Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0086
Indian Penal Code, 1860 — Section 304(II), 498A
High Courts18 Feb 2022Dismissed
Rajesh Kumar Alias Rajju Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0085
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts18 Feb 2022Dismissed
Ravi Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 02 UK CK 0084
Protection Of Children From Sexual Offences Act, 2012 — Section 8Indian Penal Code, 1860 — Section 376, 511
High Courts18 Feb 2022Disposed Of
Asha Devi Vs State Of Uttarakhand Through Secretary, Agriculture Govt. Of Uttarakhand Dehradun And Another
Uttarakhand High Court · (2022) 02 UK CK 0083
High Courts18 Feb 2022Disposed Of
Sweety Vishnoi Vs District Magistrate, Haridwar And Others
Uttarakhand High Court · (2022) 02 UK CK 0082
High Courts18 Feb 2022Allowed/ Disposed Of
Rajendra Singh Negi And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 02 UK CK 0081
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482Constitution Of India, 1950 — Article 226
High Courts18 Feb 2022Disposed Of
Kunwar Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 02 UK CK 0076