High Courts17 Oct 2022Dismissed
State Of Uttarakhand & Others Vs Sandeep Kumar Chauhan
Uttarakhand High Court · (2022) 10 UK CK 0040
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 11 of 61
High Courts17 Oct 2022
Minakashi Rathor Vs Chandra Deep Singh Rathor
Uttarakhand High Court · (2022) 10 UK CK 0039
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts17 Oct 2022Dismissed
Anjali Vs Monu Kumar
Uttarakhand High Court · (2022) 10 UK CK 0038
Guardians And Wards Act, 1890 — Section 25
High Courts17 Oct 2022Disposed Of
Sushil Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0035
High Courts17 Oct 2022Disposed Of
Savita Sharma And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0034
High Courts17 Oct 2022Disposed Of
Ravindra Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0033
High Courts17 Oct 2022Disposed Of
Sanjeeta And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0032
High Courts17 Oct 2022Disposed Of
Arvind Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0031
High Courts17 Oct 2022Disposed Of
Pradeep Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0030
High Courts17 Oct 2022Disposed Of
Veer Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0029
High Courts15 Oct 2022Dismissed
Youth Bar Association Of India (Regd.) And Another Vs Union Of India And Others
Uttarakhand High Court · (2022) 10 UK CK 0050
High Courts15 Oct 2022Disposed Of
Ramji Ram Verma Vs Uttarakhand Payjal Sansadhan Vikas Evem Nirman Nigam And Another
Uttarakhand High Court · (2022) 10 UK CK 0049
High Courts15 Oct 2022Dismissed
Mohd. Sarafraz Vs District Magistrate Udham Singh Naga & Others c
Uttarakhand High Court · (2022) 10 UK CK 0048
High Courts14 Oct 2022Disposed Of
M/s Ilam Chand Contractor & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0052
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts14 Oct 2022Disposed Of
State Of Uttarakhand And Others Vs Kah Kashan Khan Naz And Others
Uttarakhand High Court · (2022) 10 UK CK 0051
High Courts14 Oct 2022Disposed Of
Shalu Rani & Others Vs Murti Ramchandra Ji Maharaj And Mahadev Ji Maharaj And Others
Uttarakhand High Court · (2022) 10 UK CK 0025
Provincial Small Cause Courts Act, 1887 — Section 25Code Of Criminal Procedure, 1973 — Section 151Code Of Civil Procedure, 1908 — Order 18 Rule 17, Order 18 Rule 17A
High Courts14 Oct 2022Dismissed
Islam Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0023
High Courts14 Oct 2022Disposed Of
State Of Uttarakhand & Others Vs Nishi Prabha Chaudhary
Uttarakhand High Court · (2022) 10 UK CK 0022
High Courts13 Oct 2022Disposed Of
Komal Arora And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0028
High Courts13 Oct 2022Dismissed
M/s Trilok Singh Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 10 UK CK 0026