High Courts13 Oct 2022Allowed
Aparna Waldiya Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 10 UK CK 0024
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 12 of 61
High Courts12 Oct 2022Dismissed
Sachin Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 10 UK CK 0018
High Courts12 Oct 2022Dismissed
Ramesh Chand Vs State Of Uttarakhand Through Secretary, Public Works Department
Uttarakhand High Court · (2022) 10 UK CK 0017
High Courts12 Oct 2022
Jyoti Gadiya Vs Ganesh Singh Gadiya And Another
Uttarakhand High Court · (2022) 10 UK CK 0015
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts11 Oct 2022Allowed
Dulal Ali S/o Anwar Ali @ Nabbu Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 10 UK CK 0067
Indian Penal Code, 1860 — Section 302, 365, 394, 411Evidence Act, 1872 — Section 26, 27Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts11 Oct 2022Dismissed
Mohd. Imran Khan Vs Uttarakhand Public Service Commission And Another
Uttarakhand High Court · (2022) 10 UK CK 0021
High Courts11 Oct 2022Allowed
Hemu Pant @ Hemu Kalu And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 10 UK CK 0020
Indian Penal Code, 1860 — Section 201, 302, 364Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 437A
High Courts11 Oct 2022Allowed
Sachin And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 10 UK CK 0019
Indian Penal Code, 1860 — Section 201, 302, 304B, 498ADowry Prohibition Act, 1964 — Section 4Evidence Act, 1872 — Section 113A
High Courts11 Oct 2022Dismissed
State Of Uttarakhand Vs Meharban @ Sahcin
Uttarakhand High Court · (2022) 10 UK CK 0014
Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Oct 2022
Nagar Nigam, Haldwani Vs Presiding Officer, Labour Court, Haldwani, District Nainital & Others
Uttarakhand High Court · (2022) 10 UK CK 0013
Employee�s Compensation Act, 1923 — Section 30
High Courts11 Oct 2022Allowed
Suneel Kumar Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 10 UK CK 0012
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts11 Oct 2022Dismissed
Km. xxxxx Vs State Of Uttarakhand And Anr
Uttarakhand High Court · (2022) 10 UK CK 0011
Indian Penal Code, 1860 — Section 363, 366, 368, 376Code Of Criminal Procedure, 1973 — Section 161Juvenile Justice Rule, 2007 — Rule 12, 12(5)
High Courts11 Oct 2022Dismissed
Anil Singh S/o Govind Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 10 UK CK 0010
Indian Penal Code, 1860 — Section 300, 302, 304
High Courts11 Oct 2022Disposed Of
Meenu And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0009
High Courts11 Oct 2022Allowed
Narendra Arya Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 10 UK CK 0008
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106, 134Code Of Criminal Procedure, 1973 — Section 437A
High Courts11 Oct 2022Allowed
Dr. Nardev Sharma Vs Ravindra Kumar Jain
Uttarakhand High Court · (2022) 10 UK CK 0007
Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts11 Oct 2022Dismissed
Fly Express Logistics Pvt. Ltd. & Others Vs Presiding Officer, DRT, Dehradun And Others
Uttarakhand High Court · (2022) 10 UK CK 0006
High Courts11 Oct 2022Dismissed
Sunita Gupta Vs Shashi Gupta & Others
Uttarakhand High Court · (2022) 10 UK CK 0005
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 8 Rule 1
High Courts11 Oct 2022Dismissed
Dr. Dinesh Kumar Vs Kiran Suri
Uttarakhand High Court · (2022) 10 UK CK 0004
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21, 21(1), 21(1)(a), 34, 34(1)(b)Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Rules, 1972 — Rule 15(3), 22Code Of Civil Procedure, 1908 — Order 18, Rule 4, Order 19, Rule 1
High Courts10 Oct 2022Disposed Of
Sarita Pundir Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 10 UK CK 0003