High Courts19 Sept 2022Disposed Of
Sushil Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 09 UK CK 0106
Code Of Criminal Procedure, 1973 — Section 127
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 15 of 61
High Courts19 Sept 2022Disposed Of
Surendra Chandra Pathak Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0099
High Courts19 Sept 2022Disposed Of
Dr. Surendra Dutt Saklani Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 09 UK CK 0098
High Courts19 Sept 2022Disposed Of
Unicon Builders And Contractors Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 09 UK CK 0097
High Courts16 Sept 2022Allowed
M/s B.C.H. Electric Limited Vs Unit Head, Bharat Heavy Electricals Ltd.
Uttarakhand High Court · (2022) 09 UK CK 0090
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts16 Sept 2022Allowed
M/s Devanchal Enterprises Vs I Brand Beverages Ltd.
Uttarakhand High Court · (2022) 09 UK CK 0089
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts16 Sept 2022Dismissed
Rekha Shrikunj Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0088
High Courts16 Sept 2022Disposed Of
Devendra Kumar Pachauri Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0086
High Courts16 Sept 2022Disposed Of
Bharat Bhushan Awasthi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0085
High Courts16 Sept 2022Disposed Of
Tanvi Warsi And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0076
High Courts16 Sept 2022Allowed
M/s Litmus Marine Innovation Private Limited Vs Uttarakhand Tourism Development Board
Uttarakhand High Court · (2022) 09 UK CK 0071
High Courts15 Sept 2022Disposed Of
Nitin Dev And Another Vs Registrar Firm Societies And Chits And Others
Uttarakhand High Court · (2022) 09 UK CK 0084
High Courts15 Sept 2022Disposed Of
Soyyab Hussain And Others Vs Uttarakhand Public Service Commission
Uttarakhand High Court · (2022) 09 UK CK 0083
Uttaranchal (Alteration Of Name) Act, 2006 — Section 1(2)
High Courts15 Sept 2022
Vaishali Yadav And Another Vs State Of Uttarakh And Another
Uttarakhand High Court · (2022) 09 UK CK 0082
High Courts15 Sept 2022
Nand Nandan Prasad Pandey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0081
High Courts15 Sept 2022
Archana Shukla Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0077
High Courts15 Sept 2022Dismissed
Yogendra Singh Chauhan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0075
High Courts15 Sept 2022Disposed Of
Syham Singh Alias Shyamveer Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 09 UK CK 0074
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 122B
High Courts14 Sept 2022Dismissed
State Of Uttarakhand & Another Vs Suresh Chandra & Others
Uttarakhand High Court · (2022) 09 UK CK 0073
Uttarakhand Government Servants Seniority Rules, 2002 — Rule 2, 3, 6, 7Uttarakhand Registrar Kanoongo Service Rules, 2011 — Rule 7, 13Uttar Pradesh Avar Rajswa Lipik (Registrar Kanoongo Aur Sahayak Registrar Kanoongo) Sewa Niyamawali, 1958 — Rule 7
High Courts14 Sept 2022Allowed
Nandan Singh And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 09 UK CK 0070
Right Of Children To Free And Compulsory Education Act, 2009 — Section 2(n), 3, 3(2), 23, 23(1), 23(2)National Council For Teacher Education Act, 1993 — Section 12, 12A, 12(d), 14, 14(3)(a), 14(4), 15(3)(a), 29Uttarakhand Government Elementary Education School (Teachers) Service Rules, 2012 — Rule 9(ka)(ii), 15(i)