High Courts14 Sept 2022Disposed Of
Akansha Panwar And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 09 UK CK 0062
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 16 of 61
High Courts12 Sept 2022
Prof. (Col.) H. M. Kulshreshtha Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2022) 09 UK CK 0064
Indian Penal Code, 1860 — Section 406, 420
High Courts12 Sept 2022Disposed Of
Navid Qureshi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0063
Uttarakhand Panchayati Raj Act, 2016 — Section 106, 106(1)
High Courts12 Sept 2022Disposed Of
Ruksar Fatima And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0060
High Courts12 Sept 2022Disposed Of
Shakti Prasad Bijalwan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0055
High Courts12 Sept 2022Dismissed
Alizan Vs C. Ravishankar & Others
Uttarakhand High Court · (2022) 09 UK CK 0054
Constitution Of India, 1950 — Article 136
High Courts12 Sept 2022Disposed Of
Chandra Shekhar Pant Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 09 UK CK 0050
High Courts12 Sept 2022Disposed Of
Iqbal Ahmed Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0049
High Courts09 Sept 2022Allowed
Paras Bohra Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0067
Narcotic Drugs And Psychotropic Substances Act, 1985 &mdash, Section 8, 21, 50, 60
High Courts09 Sept 2022Allowed
Satyam Sah Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0066
Narcotic Drugs And Psychotropic Substances Act, 1985 &mdash, Section 8, 21
High Courts09 Sept 2022
Ankul Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0065
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 504, 506Scheduled Caste And The Schedule Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(V)
High Courts09 Sept 2022
Mandeep Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0061
Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506
High Courts09 Sept 2022Allowed
Devendra Singh Sahdev Vs Reliance Jio
Uttarakhand High Court · (2022) 09 UK CK 0051
High Courts09 Sept 2022Disposed Of
Yukti Construction Pvt. Ltd. Vs Asha Sharma And Another
Uttarakhand High Court · (2022) 09 UK CK 0040
Arbitration And Conciliation Act, 1996 — Section 11(6), 16(1)(a)Registration Act, 1908 — Section 49
High Courts09 Sept 2022Disposed Of
Aradhana Chauhan And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0037
High Courts09 Sept 2022Dismissed
Monika Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0036
Uttarakhand Municipalities Act, 1916 — Section 4(2)Constitution Of India, 1950 — Article 243Q
High Courts09 Sept 2022Disposed Of
M/s Shivam Mines & Minerals Vs Garhwal Mandal Vikas Nigam Limited
Uttarakhand High Court · (2022) 09 UK CK 0035
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts09 Sept 2022Disposed Of
Ram Asrey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0034
High Courts09 Sept 2022Disposed Of
Pradeep Kumar Bansal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0033
High Courts09 Sept 2022Disposed Of
Brij Bihari Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0032