High Courts02 Sept 2022Dismissed
Anuj Chauhan Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0016
Indian Penal Code, 1860 — Section 300, 302, 307, 504Arms Act, 1959 — Section 27, 30Code Of Criminal Procedure, 1973 — Section 174
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 18 of 61
High Courts02 Sept 2022Disposed Of
Anju Devi And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 09 UK CK 0002
High Courts02 Sept 2022Disposed Of
Mahesh Prasad Giri Vs Additional Director, Primary Education, Garhwal Mandal, Pauri Garhwal And Others
Uttarakhand High Court · (2022) 09 UK CK 0001
High Courts01 Sept 2022Dismissed
Janki Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0015
Uttarakhand Retirement Benefits Act, 2018 — Section 9Uttar Pradesh Retirement Benefit Rules, 1961 — Rule 3(4)(a)
High Courts01 Sept 2022Disposed Of
Bharat Singh Bohara Vs District Judge Champawat & Another
Uttarakhand High Court · (2022) 09 UK CK 0014
High Courts01 Sept 2022Disposed Of
Dr. Shalini Gupta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0013
High Courts01 Sept 2022Dismissed
Dr. Baldev Prasad Chamoli And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0012
High Courts01 Sept 2022Disposed Of
Arun Kumar Srivastava Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 09 UK CK 0008
High Courts01 Sept 2022Allowed
Shokin Chauhan @ Shokin Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0004
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts01 Sept 2022Allowed
Sonu Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 09 UK CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 272, 273, 302, 328Uttar Pradesh Excise Act, 1910 — Section 62
High Courts31 Aug 2022Dismissed
State Of Uttarakhand & Others Vs Anand Singh Rawat & Another
Uttarakhand High Court · (2022) 08 UK CK 0102
High Courts31 Aug 2022
Anil Kumar Pandey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0099
High Courts30 Aug 2022Dismissed
Ved Prakash Dhuliya Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 08 UK CK 0104
High Courts30 Aug 2022Dismissed
Rohit Kumar Vs Uttarakhand Board Of Technical Education And Others
Uttarakhand High Court · (2022) 08 UK CK 0092
High Courts29 Aug 2022Disposed Of
Laxmi Devi & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 08 UK CK 0097
High Courts29 Aug 2022Disposed Of
Umesh Vs District Magistrate, Collector District Pauri Garhwal & Others
Uttarakhand High Court · (2022) 08 UK CK 0096
High Courts29 Aug 2022Dismissed
Meeta Ghosh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 08 UK CK 0095
High Courts29 Aug 2022Dismissed
Ramchandra Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 08 UK CK 0093
Code Of Criminal Procedure, 1973 — Section 156(3), 200Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)
High Courts26 Aug 2022Allowed
Reshma And Three Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 08 UK CK 0059
Indian Penal Code, 1860 — Section 147, 148, 323, 504, 506Code Of Criminal Procedure, 1973 — Section 320Constitution Of India, 1950 — Article 226
High Courts25 Aug 2022Disposed Of
Anjali And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0069