High Courts25 Aug 2022Dismissed
Arjun D. Singh Vs Union Of India And Others
Uttarakhand High Court · (2022) 08 UK CK 0068
National Medical Commission Act, 2019 — Section 57
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 19 of 61
High Courts25 Aug 2022Disposed Of
Ishwar Chand Verma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 08 UK CK 0066
Constitution Of India, 1950 — Article 21, 25
High Courts25 Aug 2022Disposed Of
Poonam Dobriyal And Others Vs Oil And Natural Gas Corporation Limited And Others
Uttarakhand High Court · (2022) 08 UK CK 0061
High Courts25 Aug 2022Dismissed
Kishore Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0060
Code Of Criminal Procedure, 1973 — Section 125, 125(2), 125(4), 397Family Courts Act, 1984 — Section 19(4)
High Courts24 Aug 2022Allowed
Ravi Ranjan Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 08 UK CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354A, 354D, 506Constitution Of India, 1950 — Article 21
High Courts24 Aug 2022Disposed Of
Mamta Joshi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0074
Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014 — Section 4(2)
High Courts24 Aug 2022Allowed
Nempal Singh Vs Sub Divisional Officer, Kashipur
Uttarakhand High Court · (2022) 08 UK CK 0073
Indian Telegraphic Act, 1885 — Section 17
High Courts24 Aug 2022Disposed Of
Nitin Kumar Uniyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0072
High Courts24 Aug 2022Disposed Of
Nadeem Ahmad And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0071
High Courts24 Aug 2022Allowed
Rajat Kumar Alias Gaurav & Others Vs Narcotics Control Bureau And Another
Uttarakhand High Court · (2022) 08 UK CK 0070
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 27A, 29, 67Constitution Of India, 1950 — Article 21
High Courts23 Aug 2022Dismissed
Anil Kumar Arya Vs Hemlata And Another
Uttarakhand High Court · (2022) 08 UK CK 0084
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts23 Aug 2022Dismissed
Kundan Singh Malara Vs Uttarakhand Subordinate Service Selection Commission And Others
Uttarakhand High Court · (2022) 08 UK CK 0083
High Courts23 Aug 2022Allowed
Ritik And Seven Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2022) 08 UK CK 0076
Indian Penal Code, 1860 — Section 147, 148, 149, 352Code Of Criminal Procedure, 1973 — Section 320
High Courts23 Aug 2022Dismissed
Commissioner Kendriya Vidyalaya Sangathan And Another Vs Sushma And Another
Uttarakhand High Court · (2022) 08 UK CK 0075
High Courts22 Aug 2022Dismissed
Kiran Devi Vs Union Of India & Others
Uttarakhand High Court · (2022) 08 UK CK 0091
High Courts22 Aug 2022Disposed Of
Jaypal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0052
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 148, 323, 504, 506
High Courts22 Aug 2022Disposed Of
Balwant Rai Arora Vs Sweety Gupta
Uttarakhand High Court · (2022) 08 UK CK 0051
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Aug 2022Dismissed
Suraj @ Surajbhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0082
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9, 13
High Courts18 Aug 2022Dismissed
Jitendra Lesiyal And Others Vs Uttarakhand Public Service Commission And Others
Uttarakhand High Court · (2022) 08 UK CK 0081
Constitution Of India, 1950 — Article 14, 16
High Courts18 Aug 2022Dismissed
Prof. (Dr.) Bharti Singhal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0080
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 13(3), 13(4)