High Courts16 Aug 2022Disposed Of
Netrapal Singh And Ashish Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0044
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 392, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2022
1,206 judgments · page 21 of 61
High Courts16 Aug 2022Disposed Of
Vimal Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0043
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 279, 338
High Courts16 Aug 2022Disposed Of
Rizwan Ali Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0041
High Courts16 Aug 2022Dismissed
M/s Svasca Industries (India) Ltd. Vs Uttarakhand Power Corporation Limited And Others
Uttarakhand High Court · (2022) 08 UK CK 0040
High Courts16 Aug 2022Dismissed
Deep Chandra Pandey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0039
Uttarakhand Sub Registrar (Amendment) Rules, 2015 — Rule 5
High Courts16 Aug 2022Allowed
Harish Nath Goswami Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 08 UK CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts06 Aug 2022Allowed
Shiv Lal Arya Vs State Of Uttarakhand
Uttarakhand High Court · (2022) 08 UK CK 0033
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 438Constitution Of India, 1950 — Article 21
High Courts06 Aug 2022Disposed Of
Rajveer Kaur Alias Raju And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0032
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 452, 506
High Courts06 Aug 2022Disposed Of
Saiyyad Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0031
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 170, 332, 353, 504
High Courts06 Aug 2022Disposed Of
Jagmohan Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0030
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 356, 379, 411
High Courts06 Aug 2022Disposed Of
Vinod Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0029
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 332
High Courts06 Aug 2022Disposed Of
Manpreet Kaur And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0028
High Courts04 Aug 2022Disposed Of
Arjun Singh And Three Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2022) 08 UK CK 0019
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 420, 452, 504, 506
High Courts03 Aug 2022Disposed Of
Ram Pratap Singh Vs G.B. Pant Agriculture And Technology University Pant Nagar Through Its Vice Chancellor, U.S. Nagar And Others
Uttarakhand High Court · (2022) 08 UK CK 0027
High Courts03 Aug 2022Disposed Of
Arun Chandra Kotnala Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0025
High Courts03 Aug 2022Disposed Of
Dilbagh Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0024
High Courts03 Aug 2022Disposed Of
M/s Control & Switch Gears Company Ltd. Vs Dileep Kumar & Others
Uttarakhand High Court · (2022) 08 UK CK 0023
High Courts03 Aug 2022Dismissed
Deepak Singh Bhandari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2022) 08 UK CK 0022
High Courts03 Aug 2022Allowed
Sudhir Kumar Yadav Vs Hemwati Nandan Bahuguna Garhwal University And Another
Uttarakhand High Court · (2022) 08 UK CK 0021
High Courts03 Aug 2022Allowed
Aditya Malik Vs Hemwati Nandan Bahuguna Garhwal University And Another
Uttarakhand High Court · (2022) 08 UK CK 0020