COURT ARCHIVE

Tripura High Court judgments, 2022

126 judgments · page 6 of 7

High Courts02 Apr 2022Allowed

Partha Pratim Bhattacharjee Vs Suku Debbarma And Ors

Tripura High Court · (2022) 04 TP CK 0005

Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 2(16), 2(21), 166Central Motor Vehicles Rules, 1989 — Rule 14, 14(1)

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High Courts01 Apr 2022Allowed

M/S Hanumandass Harishankar Vs State Of Tripura And Ors

Tripura High Court · (2022) 04 TP CK 0004

Code Of Criminal Procedure, 1973 — Section 482

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High Courts01 Apr 2022Allowed

Mrinal Kanti Bhattacharjee Vs Pradip Bhattacharjee And Ors

Tripura High Court · (2022) 04 TP CK 0001

Tripura Land Revenue And Land Reforms Act, 1960 — Section 96

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High Courts31 Mar 2022Disposed Of

Siddheswar Chowdhury Vs Gomati Co-Operative Milk Producers Union Ltd. & Anr

Tripura High Court · (2022) 03 TP CK 0031

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High Courts31 Mar 2022Dismissed

Shila Rani Das (Roy) And Ors Vs Manindra Chandra Das

Tripura High Court · (2022) 03 TP CK 0030

Code Of Civil Procedure, 1908 — Section 114Code Of Civil Procedure, 1908 — Order 41 Rule 27

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High Courts29 Mar 2022Allowed

Union Of India And Anr Vs Harun Miah And Ors

Tripura High Court · (2022) 03 TP CK 0028

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High Courts25 Mar 2022

Arun Kumar Chanda Vs Dhirendra Kumar Das

Tripura High Court · (2022) 03 TP CK 0025

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High Courts25 Mar 2022Disposed Of

Hiralal Sarkar Vs L.A. Collector And Anr

Tripura High Court · (2022) 03 TP CK 0024

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High Courts24 Mar 2022

Champa Sarkar Vs Shibaji Deb

Tripura High Court · (2022) 03 TP CK 0023

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High Courts24 Mar 2022Dismissed

Naina Saha Vs Sunil Debnath

Tripura High Court · (2022) 03 TP CK 0022

Family Courts Act, 1984 — Section 19(1)

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High Courts17 Mar 2022Disposed Of

Uttam Biswas Vs Brijesh Pandey And Ors

Tripura High Court · (2022) 03 TP CK 0020

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High Courts17 Mar 2022Allowed

Pratima Chowdhury (Das) Vs Uttam Das

Tripura High Court · (2022) 03 TP CK 0018

Code Of Civil Procedure, 1908 — Section 24

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High Courts16 Mar 2022Allowed

State Of Tripura And Ors Vs Kamalabati Gour And Ors

Tripura High Court · (2022) 03 TP CK 0021

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High Courts16 Mar 2022Disposed Of

Biswajit Das Vs Gita Das

Tripura High Court · (2022) 03 TP CK 0019

Hindu Marriage Act, 1955 — Section 9, 28Indian Penal Code, 1860 — Section 498A

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High Courts11 Mar 2022Allowed

Litan Das Vs Parimal Chandra Saha And Anr

Tripura High Court · (2022) 03 TP CK 0013

Code Of Criminal Procedure, 1973 — Section 482

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High Courts11 Mar 2022Dismissed

Baruna Sarkar Saha On Behalf Of Accused Ashok Kumar Saha Vs State Of Tripura And Anr

Tripura High Court · (2022) 03 TP CK 0010

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High Courts10 Mar 2022Disposed Of

Bishnupriya Neogi And Ors Vs Lakshapada Jamatia @ Laksha Kr. Jamatia

Tripura High Court · (2022) 03 TP CK 0014

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High Courts09 Mar 2022Disposed Of

Bibek Sarkar Vs State Of Tripura And Ors

Tripura High Court · (2022) 03 TP CK 0009

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High Courts05 Mar 2022

Dr. Sujit Chakma Vs State Of Tripura And 3 Ors

Tripura High Court · (2022) 03 TP CK 0006

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High Courts05 Mar 2022Disposed Of

Sampa Danda (Das) Vs State Of Tripura And Another

Tripura High Court · (2022) 03 TP CK 0005

Constitution Of India, 1949 — Article 226

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