COURT ARCHIVE

Tripura High Court judgments, 2022

126 judgments · page 5 of 7

High Courts28 May 2022Dismissed

Setu Ghosh Vs State Of Tripura

Tripura High Court · (2022) 05 TP CK 0015

Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8, 29Code Of Criminal Procedure, 1973 — Section 164, 164(5), 313Indian Penal Code, 1860 — Section 341, 376AB, 511

High Courts25 May 2022Allowed

Pranab Datta @ Bapan Vs State Of Tripura

Tripura High Court · (2022) 05 TP CK 0013

Code Of Criminal Procedure, 1973 — Section 164(5), 313, 374(2), 391(1)Indian Penal Code, 1860 — Section 343, 366, 366A, 376(2)(i), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 6

High Courts25 May 2022Disposed Of

Subhasis Palodhy And 2 Ors Vs State Of Tripura And 4 Ors

Tripura High Court · (2022) 05 TP CK 0012

High Courts24 May 2022Allowed

Supradip Das Vs State Of Tripura

Tripura High Court · (2022) 05 TP CK 0014

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 313, 323, 376, 506, 509

High Courts20 May 2022

Sharmila Debbarma Vs Union Of India And 2 Ors

Tripura High Court · (2022) 05 TP CK 0008

High Courts20 May 2022

Bandhana Modak (Das) And Anr. Vs Parswanath Saha

Tripura High Court · (2022) 05 TP CK 0007

High Courts19 May 2022Allowed

Sanju Nath Sharma (Saha) Vs State Of Tripura And 6 Ors

Tripura High Court · (2022) 05 TP CK 0011

High Courts19 May 2022Dismissed

Anil Kumar Tripathy Vs Biva Upadhyay (Tripathy)

Tripura High Court · (2022) 05 TP CK 0006

Hindu Marriage Act, 1955 — Section 13(1)(ia)

High Courts12 May 2022Allowed

Anil Debbarma Vs State Of Tripura & 3 Ors

Tripura High Court · (2022) 05 TP CK 0005

High Courts12 May 2022Allowed

Mallika Rema Vs Tripura Road Transport Corporation And Another

Tripura High Court · (2022) 05 TP CK 0004

High Courts12 May 2022Disposed Of

Gopal Debnath Vs State Of Tripura And 3 Others

Tripura High Court · (2022) 05 TP CK 0003

High Courts05 May 2022Dismissed

Kwchnagti Debbarma Vs Sumen Debbarma

Tripura High Court · (2022) 05 TP CK 0002

High Courts28 Apr 2022Dismissed

Aditi Kar @ Mani Vs State Of Tripura And Ors

Tripura High Court · (2022) 04 TP CK 0023

Indian Penal Code, 1860 — Section 307, 354, 498ACode Of Criminal Procedure, 1973 — Section 313

High Courts28 Apr 2022

Atlantis Technology Pvt. Ltd. And Anr Vs TSCCF Shristi Infrastructure Development Ltd.

Tripura High Court · (2022) 04 TP CK 0021

High Courts25 Apr 2022Disposed Of

Sahid Miah Vs State Of Tripura

Tripura High Court · (2022) 04 TP CK 0017

High Courts19 Apr 2022Disposed Of

Oriental Insurance Company Ltd Vs Biswa Laxmi Debbarma & Others

Tripura High Court · (2022) 04 TP CK 0016

Motor Vehicles Act, 1988 — Section 2(21), 166Indian Penal Code, 1860 — Section 179, 279, 304A, 338

High Courts19 Apr 2022Disposed Of

National Insurance Company Ltd Vs Shanti Nama @ Shanti Bala Nama & Others

Tripura High Court · (2022) 04 TP CK 0015

Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A

High Courts13 Apr 2022Disposed Of

M/S Abul Hashem Vs State Of Tripura And Others

Tripura High Court · (2022) 04 TP CK 0012

Tripura Value Added Tax Act, 2004 — Section 5(2), 25(4), 31(1), 71

High Courts07 Apr 2022Disposed Of

Subrata Chowdhury Vs Amaresh Chandra Debnath

Tripura High Court · (2022) 04 TP CK 0007

Code Of Civil Procedure, 1908 — Section 96Specific Relief Act, 1963 — Section 20

High Courts06 Apr 2022Disposed Of

Ratan Bhowmik Vs State Of Tripura

Tripura High Court · (2022) 04 TP CK 0006

Indian Penal Code, 1860 — Section 354, 447, 448, 506Code Of Criminal Procedure, 1973 — Section 161, 164(5), 313