COURT ARCHIVE

Telangana High Court judgments, 2026

1,123 judgments · page 55 of 57

High Courts30 Jul 2026Disposed Of

Sri. I. Giridhar Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1576

Constitution of India-Article 226, 14, 21, 300-ABhu Bharathi (Record of Rights in Land) Act, 2025-Section 6(2)CPC-Section 151

High Courts30 Jul 2026Disposed Of

E. Padmakar & Ors. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1577

Constitution of India-Article 226, 14, 21Telangana Municipalities Act, 2019-Sections 178(6)CPC-Section 151

High Courts30 Jul 2026Disposed Of

Mohammed Wajid Pasha Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1578

Constitution of India-Article 226CPC-Section 151

High Courts30 Jul 2026Disposed Of

Peddaboina Sarvesham & Ors. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1579

Constitution of India-Articles 226, 14, 19, 21, 300-ACPC-Section 151Bharatiya Nyaya Sanhita, 2023-Sections 329(3), 324(2)

High Courts30 Jul 2026Disposed Of

Abdul Ali Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1580

Constitution of India-Article 226CPC-Section 151

High Courts30 Jul 2026Disposed Of

Shaik Abdul Nazeer Vs State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1581

Constitution of India-Article 226CPC-Section 151Legal Services Authority Act-Section 21

High Courts30 Jul 2026Disposed Of

Smt. Alimineti Sowjanya Reddy Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1582

Constitution of India-Article 226, 14, 300-AGreater Hyderabad Municipal Corporation Act 1955-Sections 455-A, 455-AACPC-Section 151

High Courts30 Jul 2026Disposed Of

Mohammed Fakhruddin Ali Khan & Anr. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1583

Constitution of India-Article 226, 14, 19(1)(g), 21, 300-ACode of Civil Procedure, 1908-Section 151

High Courts30 Jul 2026

Motam Sai Satya Saikrishna @ Satish Vs The State Of Telangana

Telangana High Court · (2026) 07 TEL CK 1584

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhitha, 2023-Sections 107 and 108

High Courts30 Jul 2026Allowed

Thota Ravi Kumar & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 07 TEL CK 1585

EC Act-Section 7BNSS, 2023-Section 528

High Courts30 Jul 2026Disposed Of

Kavali Sai Ganesh & Ors. Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1586

Telangana Co-operative Societies Act, 1964-Section 51Constitution of India-Article 14, 226CPC-Section 151

High Courts29 Jul 2026Allowed

Md Baber Miyan @ Md. Khadeer & Ors. Vs State Of Telangana & Anr.

Telangana High Court · (2026) 07 TEL CK 1594

Essential Commodities Act, 1955-Section 7BNSS, 2023-Section 528

High Courts27 Jul 2026Disposed Of

M/s LKP Infra Projects Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 2448

Constitution of India-Article 226, 14, 19 and 21CPC-Section 151

High Courts27 Jul 2026Disposed Of

M/s LKP Infra Projects Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 2445

Constitution of India-Article 226, 14, 19, 21CPC-Section 151

High Courts27 Jul 2026Disposed Of

C. Vaidehi Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1451

Constitution of India-Article 226, 14, 21, 300-ACPC-Section 151

High Courts27 Jul 2026Disposed Of

Sri J Sailu & Ors. Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 07 TEL CK 1610

BNSS-Section 528

High Courts24 Jul 2026Disposed Of

Manga Shobhan Babu Vs The State Of Telangana & Anr.

Telangana High Court · (2026) 07 TEL CK 1477

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 35(3)Bharatiya Nyaya Sanhita, 2023-Section 296(b), 115(2)Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(1)(s), 3(2)(va)

High Courts23 Jul 2026Disposed Of

Papisetty Santosh Vs The State Of Telangana & Ors.

Telangana High Court · (2026) 07 TEL CK 1615

Greater Hyderabad Municipal Corporation Act, 1955-Sections 455-A, 455-AATS-b Pass Act, 2020CPC-Section 151

High Courts18 Jul 2026

Sunil Bhandari Vs K.V Joy & Ors.

Telangana High Court · (2026) 07 TEL CK 1545

CPC-Section 151

High Courts13 Jul 2026Disposed Of

Smt Kulkarni Tarani Vs Swapneel Vairagare

Telangana High Court · (2026) 07 TEL CK 1678

C.P.C.-Section 24, 151