High Courts30 Jul 2026Disposed Of
Mudda Pavan Kumar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1460
Constitution of India-Article 226, 14, 19(1)(g), 300-ACPC-Section 151
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Telangana High Court judgments, 2026
1,123 judgments · page 54 of 57
High Courts30 Jul 2026Disposed Of
M/s. JMD Aluminium Industry Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1459
Constitution of India-Article 226, 14, 19 (1) (d), 300-ACPC-Section 151
High Courts30 Jul 2026Disposed Of
Church Educational Society & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1458
Constitution of India-Article 226CPC-Section 151
High Courts30 Jul 2026Disposed Of
M/s. Sri Laxmi Venkatramana Constructions Vs The Assistant Commissioner (ST) & Ors.
Telangana High Court · (2026) 07 TEL CK 1457
Constitution of India-Article 226Telangana Goods and Services Tax Act, 2017-Section 74Central Goods and Services Tax Act, 2017-Section 74
High Courts30 Jul 2026Disposed Of
M/s. Asha Automine Private Limited & Anr. Vs Union Of India & Ors.
Telangana High Court · (2026) 07 TEL CK 1456
Employees Provident Funds and Miscellaneous Provisions Act, 1952-Section 7A, 7(A)(1)(b)Constitution of India-Article 226, 14, 21, 300-ACPC-Section 151
High Courts30 Jul 2026Disposed Of
M/s. Sri Datta Swaroop Enterprises Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1455
Constitution of India-Article 226GST Act, 2017-Section 73CPC-Section 151
High Courts30 Jul 2026Disposed Of
Alekhya Ghanta Vs The Union Of India & Anr.
Telangana High Court · (2026) 07 TEL CK 1454
Constitution of India-Article 226, 14, 19, 21CPC-Section 151
High Courts30 Jul 2026Disposed Of
Regunta Rajalingu Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1453
Constitution of India-Article 226, 300-ACPC-Section 151Registration Act, 1908-Section 22-A(1)(b)
High Courts30 Jul 2026Disposed Of
M/s. Surender Marketing Vs The State Tax Officer & Ors.
Telangana High Court · (2026) 07 TEL CK 1452
GST ActCPC-Section 151Constitution of India-Article 226
High Courts30 Jul 2026Disposed Of
M/s. K P Textiles and Garments Vs The Superintendent Of Central Tax & Anr.
Telangana High Court · (2026) 07 TEL CK 1450
Central Goods and Services Tax Act, 2017-Section 73Constitution of India-Article 226, 14, 19(1)(g), 265CPC-Section 151
High Courts30 Jul 2026Disposed Of
Dasari Narsimha Reddy & Ors. Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1449
Telangana Municipalities Act, 2019-Section 174(4), 178(2), 254Constitution of India-Article 226CPC-Section 151
High Courts30 Jul 2026Disposed Of
M/s. Sri Sai Enterprises Vs The Assistant Commissioner Of Central Tax & Ors.
Telangana High Court · (2026) 07 TEL CK 1448
CGST Act-Section 16(5)Constitution of India-Article 226, 14, 19(1)(g), 265CPC-Section 151
High Courts30 Jul 2026Disposed Of
S. Srinivas Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1447
Constitution of India-Article 226, 14, 16, 300-ACPC-Section 151
High Courts30 Jul 2026Disposed Of
Mr. Gangula Mahesh Vs Union Of India & Ors.
Telangana High Court · (2026) 07 TEL CK 1446
Constitution of India-Article 226, 14, 21Indian Penal Code-Section 307CPC-Section 151
High Courts30 Jul 2026Disposed Of
M. Ramalinga Reddy Vs State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1445
Constitution of India-Article 226, 14, 16CPC-Section 151
High Courts30 Jul 2026Disposed Of
Sri. I. Giridhar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1444
Constitution of India-Article 226, 14, 21, 300-ABhu Bharathi (Record of Rights in Land) Act, 2025-Section 6(2), 6CPC-Section 151
High Courts30 Jul 2026Disposed Of
Edala Sai Kiran Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1572
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 179Constitution of India-Article 226, 14, 21, 22CPC-Section 151
High Courts30 Jul 2026Dismissed
V. Basava Linga Murthy Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1573
Constitution of India-Article 226CPC-Section 151A.P. Charitable and Hindu Religious Institutions and Endowments Immovable properties and other rights (other than agricultural) lands lease and license Rules, 2003-Rule 3
High Courts30 Jul 2026Disposed Of
B.Rajesham Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1574
Constitution of India-Article 226, 14, 21, 300ACPC-Section 151
High Courts30 Jul 2026Disposed Of
Mr. Marreddy Chandra Shekar Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 07 TEL CK 1575
Constitution of India-Article 226Registration Act, 1908-Section 71CPC-Section 151