High Courts23 Feb 2026Disposed Of
Smt Arunasree Vempati Vs The State Of Telangana & Ors.
Telangana High Court · 2024 INSC 866
Constitution of India-Article 14, 300-ATelangana State (TS-BPASS) Act, 2020-Section 7(6)GHMC Act, 1955-Section 428, 433, 435, 451, 452, 456, 461, 461-A, 636
