High Courts10 Sept 2010Dismissed
Shiv Shankar Prasad Barnwal Vs Deo Nandan Prasad Barnwal
Jharkhand High Court · AIR 2011 Jhar 47 : (2011) 2 BC 508
Civil Procedure Code, 1908 (CPC) — Section 34
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 978 of 1,481
High Courts09 Sept 2010
Bhola Nath Singh and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 09 JH CK 0134
High Courts09 Sept 2010Allowed
Standard Mercantile Company (Mining Division) Pvt. Ltd. Vs Steel Authority of India Ltd.
Jharkhand High Court · AIR 2010 Jhar 136
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts09 Sept 2010Allowed
Sudhanshu Bhushan Ram Vs State of Jharkhand, Chief Secretary, Secretary Personnel and Administative Reforms and Rajbhasa and Joint Secretary and Personnel and Administrative Reforms and Rajbhasa
Jharkhand High Court · (2010) 4 JLJR 450
High Courts09 Sept 2010
Mahalal Hambram Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0043
Penal Code, 1860 (IPC) — Section 354, 376
High Courts09 Sept 2010Allowed
Hira Lal Murmu Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0040
Penal Code, 1860 (IPC) — Section 376
High Courts08 Sept 2010
Mani Mahto and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 09 JH CK 0142
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts08 Sept 2010Dismissed
Bokaro Karamchari Panchayat Vs The Management of Chas Municipality and Presiding Officer, Labour Court
Jharkhand High Court · (2010) 4 JLJR 507
Industrial Disputes Act, 1947 — Section 10, 25F
High Courts08 Sept 2010Allowed
Fr. Brice Bilung, S.J. Vs State of Jharkhand, Director, Primary Education, Human Resource Development Department and District Superintendent of Education
Jharkhand High Court · (2010) 4 JLJR 486
High Courts08 Sept 2010Dismissed
Shyamlal Gundua and Others Vs Gola Gundua and Others
Jharkhand High Court · (2011) 1 JLJR 525 : AIR 2011 Jhar 90 : (2011) 2 JCR 48 : (2011) 6 RCR(Civil) 1855
Evidence Act, 1872 — Section 5, 50
High Courts08 Sept 2010Dismissed
State of Bihar and Others Vs Eastern Synpacks Limited and Others
Jharkhand High Court · (2010) 09 JH CK 0098
Bihar Reorganisation Act, 2000 — Section 41, 41(4), 55
High Courts07 Sept 2010
Sailesh Kumar Prasad Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 1 JCR 593
High Courts07 Sept 2010Dismissed
Bhim Bhaiya and Others Vs Kaushalya Devi and Others
Jharkhand High Court · (2011) 1 JLJR 533 : (2011) 2 JCR 160
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 13, 32(7)
High Courts07 Sept 2010Dismissed
Sheojee Jha Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 271
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 34, 364, 364A
High Courts07 Sept 2010Dismissed
Chandra Shekhar Prasad Sinha Vs The State Bank of India and Others
Jharkhand High Court · (2011) 1 LLJ 305
High Courts07 Sept 2010Dismissed
Commissioner of Income Tax Vs Sri Sunil Kumar Thakur
Jharkhand High Court · (2010) 09 JH CK 0103
Appellate Tribunal Rules, 1963 — Rule 29, 30Income Tax Act, 1961 — Section 260A
High Courts07 Sept 2010Dismissed
M.Y. Khan Vs Tata Engineering and Locomotive Company Limited
Jharkhand High Court · (2011) 1 LLJ 274
High Courts07 Sept 2010Allowed
Dr. Pawan Kumar Jha Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 226 : (2011) CriLJ 1208 : (2011) 7 RCR(Criminal) 1788
Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 20, 7
High Courts07 Sept 2010Allowed
Bishwa Nath Roy Vs Central Coalfields Ltd. and Coal Mines Provident Fund, Dhanbad
Jharkhand High Court · (2011) 1 JLJR 278
High Courts07 Sept 2010Dismissed
Shyam Lal Sah Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 449
Jharkhand Accounts Service Rules, 2008 — Rule 10, 6