COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 977 of 1,481

High Courts15 Sept 2010Dismissed

Sudama Singh through its Karta Shri Akhilesh Kumar Singh Vs Assistant Commissioner of Income Tax and Others

Jharkhand High Court · (2010) 09 JH CK 0144

Income Tax (Appellate Tribunal) Rules, 1963 — Rule 11Income Tax Act, 1961 — Section 124, 124(3), 124(4), 158BC, 158BD

High Courts15 Sept 2010Dismissed

Rani Gupta Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 09 JH CK 0131

High Courts15 Sept 2010

Puran Chandra Mishra, Mrityunjai Narayan Sinha and Ram Lakhan Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 1 JCR 260

High Courts15 Sept 2010Dismissed

Indra Deo Yadav Vs The State of Jharkhand

Jharkhand High Court · (2010) 09 JH CK 0087

Penal Code, 1860 (IPC) — Section 304, 34

High Courts15 Sept 2010Dismissed

Jharkhand Pradesh Rastriya Shashik Mahasangh Vs The State of Jharkhand, Sri Prakash Chandra Mishra, Director of Primary Education and Sri Pradeep Choubey, District Superintendent of Education

Jharkhand High Court · (2010) 09 JH CK 0083

High Courts15 Sept 2010

Om Prakash Sah and Deepak Mitra Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 09 JH CK 0078

High Courts15 Sept 2010Dismissed

Ishrar Khan @ Md. Ishrar Khan Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 58 BLJR 1345

High Courts15 Sept 2010Dismissed

National Insurance Co. Ltd. Vs Smt. Sabitri Devi and Others

Jharkhand High Court · (2011) ACJ 2228 : (2011) 1 TAC 288

Evidence Act, 1872 — Section 1Motor Vehicles Act, 1988 — Section 169

High Courts14 Sept 2010

Sri Ram Sales Vs State of Jharkhand and Others

Jharkhand High Court · (2010) 09 JH CK 0128

Jharkhand Value Added Tax Rules, 2006 — Rule 3

High Courts14 Sept 2010Allowed

Om Shankar Sahu Vs The State of Jharkhand

Jharkhand High Court · (2010) 4 JLJR 494

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 7, 7

High Courts14 Sept 2010

Kumardhubi Metal Casting and Engineering Ltd. Vs Kumardhubi Karamchari Congress and Others

Jharkhand High Court · (2010) 4 JLJR 581 : (2010) 58 BLJR 1602

Companies Act, 1956 — Section 391, 394(A), 466, 528Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20(2)

High Courts14 Sept 2010Allowed

Bhim Ojha Vs The State of Jharkhand

Jharkhand High Court · (2010) 09 JH CK 0068

Penal Code, 1860 (IPC) — Section 307, 324, 34, 341

High Courts14 Sept 2010

Parasnath Singh Vs Sanjay Kumar Singh and Others

Jharkhand High Court · (2010) 09 JH CK 0057

High Courts14 Sept 2010Allowed

Junias Guria Vs The State of Jharkhand

Jharkhand High Court · (2010) 4 JLJR 499 : (2010) 58 BLJR 1639

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1947 — Section 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 2, 7

High Courts14 Sept 2010Dismissed

Sibru Baraik Vs The State of Jharkhand

Jharkhand High Court · (2011) CriLJ 1103

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 364, 366(A), 376

High Courts14 Sept 2010Dismissed

Arun Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 09 JH CK 0027

Chotanagpur Tenancy Act, 1908 — Section 71A

High Courts14 Sept 2010Allowed

Bishwanath Singh Vs The State of Jharkhand

Jharkhand High Court · (2011) 8 RCR(Criminal) 425

Criminal Procedure Code, 1973 (CrPC) — Section 313General Clauses Act, 1897 — Section 6Prevention of Corruption Act, 1947 — Section 30(2), 5, 5(1), 5(2)

High Courts13 Sept 2010Allowed

Manoj Kumar Thakur Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 09 JH CK 0145

High Courts13 Sept 2010Allowed

Manoranjan Tiwary Vs The State of Jharkhand and Another

Jharkhand High Court · (2010) 4 JLJR 465 : (2010) 58 BLJR 1644

Constitution of India, 1950 — Article 14, 16, 226

High Courts13 Sept 2010Allowed

Dinesh Prasad Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 58 BLJR 1649 : (2010) 4 JLJR 440

Constitution of India, 1950 — Article 226