High Courts14 Sept 2011Allowed
Md. Akbar Ali Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 372
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 898 of 1,481
High Courts14 Sept 2011
Citizens' Cause Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 293
Bihar and Jharkhand Prevention of Specified Corrupt Practices Act, 1983 — Section 34
High Courts14 Sept 2011Dismissed
Pratap Singh @ Ram Pratap Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2002) 1 CRIMES 545 : (2001) 1 JLJR(Jhar) 374
Jharkhand Control of Crimes Act, 2002 — Section 12, 12(2), 19National Security Act, 1980 — Section 10, 9
High Courts14 Sept 2011Allowed
Surender Mahtha and Others Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 58 : (2012) 2 JCR 366
Penal Code, 1860 (IPC) — Section 148, 149, 307, 324, 334
High Courts14 Sept 2011Dismissed
Sudan Munda Vs Fagua Munda and Others
Jharkhand High Court · (2012) 2 JCR 330 : (2012) 2 JLJR 304
Evidence Act, 1872 — Section 50Penal Code, 1860 (IPC) — Section 494, 495, 497, 498
High Courts13 Sept 2011Dismissed
Nageshwar Ram and Others Vs Narayan Mahto and Others
Jharkhand High Court · (2012) 1 JCR 349 : (2012) 2 JLJR 63
Chotanagpur Tenancy Act, 1908 — Section 46Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts13 Sept 2011Allowed
Thakur Tiu Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 49 : (2012) 2 JCR 363
Penal Code, 1860 (IPC) — Section 376
High Courts13 Sept 2011Dismissed
Padmawati Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 367
Constitution of India, 1950 — Article 226
High Courts13 Sept 2011Dismissed
Ratneshwar Prasad Mandal Vs Presiding Officer, Labour Court, Hazaribagh and Others M/s. Indo Asahi Glass Company Limited, Hazaribagh Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 131 FLR 875 : (2011) 4 JCR 346 : (2012) 2 LLJ 421
Industrial Disputes Act, 1947 — Section 2, 32(2), 33(2)
High Courts13 Sept 2011Allowed
Surajdeo Singh Vs State of Jharkhand
Jharkhand High Court · (2011) 4 JCR 385
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 365, 366A
High Courts13 Sept 2011Allowed
Kanchan Mahato and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 09 JH CK 0052
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 3
High Courts12 Sept 2011Dismissed
Gaffar Khan Petitioner Vs Magma Shrachi Finance Ltd. Kolkata
Jharkhand High Court · AIR 2012 Jhar 53 : (2012) 1 JCR 39
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Sept 2011
Advocate Association Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 09 JH CK 0130
High Courts12 Sept 2011Allowed
Kali Charan Singhania Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 09 JH CK 0127
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 414
High Courts12 Sept 2011Dismissed
Binod Kumar @ Binod Kumar Bhagat Vs Suresh Kumar Gadodia and Another
Jharkhand High Court · (2011) 4 JCR 387
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 8Limitation Act, 1963 — Section 14
High Courts12 Sept 2011Dismissed
Birat Chandra Dagara Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 377
Arbitration and Conciliation Act, 1996 — Section 11(4), 11(6), 21Limitation Act, 1963 — Section 5
High Courts12 Sept 2011Dismissed
Thakur Mahto, Saro Devi,Dahan Prajapati and Mustaque Ansari Vs The State of Jharkhand and Smt. Shanti Devi
Jharkhand High Court · (2011) 09 JH CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts12 Sept 2011
Veena Tripathi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 4 JCR 384
High Courts12 Sept 2011Allowed
Murari Goswami Vs State of Jharkhand and others
Jharkhand High Court · (2011) 09 JH CK 0043
High Courts12 Sept 2011Dismissed
Vijay Kumar Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 47
Criminal Procedure Code, 1973 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 376, 420, 497