COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 897 of 1,481

High Courts19 Sept 2011Dismissed

Sudarshan Nayak and Another Vs State of Bihar (now State of Jharkhand) and Another

Jharkhand High Court · (2012) 2 JCR 308 : (2012) 2 JLJR 375

Chotanagpur Tenancy Act, 1908 — Section 84Civil Procedure Code, 1908 (CPC) — Section 80Forest Act, 1927 — Section 29

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High Courts19 Sept 2011

Rajendra Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 2 JCR 60

Constitution of India, 1950 — Article 22Jharkhand Control of Crimes Act, 2002 — Section 12(2), 17(1), 3

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High Courts19 Sept 2011Allowed

Nagarjuna Construction Company Ltd. Vs State of Jharkhand, Water Resource Department and Others

Jharkhand High Court · (2011) 09 JH CK 0013

Arbitration and Conciliation Act, 1996 — Section 11, 21Constitution of India, 1950 — Article 226Jharkhand Enlistment of Contractors Rules, 2001 — Rule 18(2)

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High Courts17 Sept 2011Dismissed

Rajkamal Saraswati Vidya Mandir and Senior Secondary School, Dhanbad Vs The State of Jharkhand and others

Jharkhand High Court · (2011) 09 JH CK 0140

Bihar Motor Vehicles Taxation Act, 1994 — Section 5, 5(2)Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 2(11), 2(47)

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High Courts17 Sept 2011Allowed

Lances Pharmaceuticals Pvt. Ltd. Vs Bihar State Financial Corporation and Others

Jharkhand High Court · (2013) 1 BC 300

State Financial Corporations Act, 1951 — Section 29, 30

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High Courts17 Sept 2011Dismissed

Angrej Das Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 09 JH CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 323, 342, 385, 504

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High Courts16 Sept 2011

United India Insurance Co. Ltd. Vs B.D. Budhanala and Others

Jharkhand High Court · (2012) 1 JCR 346 : (2012) 2 TAC 275

Civil Procedure Code, 1908 (CPC) — Section 41

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High Courts15 Sept 2011Allowed

Umesh Kumar Sharma Vs The State of Jharkhand

Jharkhand High Court · (2012) 1 JCR 355

National Council for Teacher Education Act, 1993 — Section 14(1), 16

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High Courts15 Sept 2011Dismissed

Madan Modi and Others Vs Masomat Tara Devi and Others

Jharkhand High Court · (2012) 1 JCR 212 : (2012) 116 RD 89

Registration Act, 1908 — Section 17, 18

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High Courts15 Sept 2011

Mangleshwar Dubey Petitioner Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 4 JCR 357

Forest Act, 1927 — Section 29, 30, 32, 33, 63

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High Courts15 Sept 2011Dismissed

Sushil Gope Vs State of Jharkhand

Jharkhand High Court · (2011) 09 JH CK 0078

Penal Code, 1860 (IPC) — Section 304B, 306

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High Courts15 Sept 2011Dismissed

Baijnath Sonar, Sarju Sonar, Rajendra Sonar and Surendra Sonar Vs The State of Jharkhand

Jharkhand High Court · (2011) 09 JH CK 0075

Penal Code, 1860 (IPC) — Section 323, 326

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High Courts15 Sept 2011

M/s Telco Transport Companies Association Vs Union of India and Others

Jharkhand High Court · (2011) 4 JCR 378

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B

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High Courts15 Sept 2011Allowed

Krishna Choudhary Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 1 JCR 342

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High Courts15 Sept 2011Dismissed

Naresh Baghout and Others Vs The State of Jharkhand

Jharkhand High Court · (2011) 09 JH CK 0021

Penal Code, 1860 (IPC) — Section 147, 323, 448

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High Courts15 Sept 2011Allowed

Budhua Machhua Vs The State of Jharkhand

Jharkhand High Court · (2011) 09 JH CK 0020

Penal Code, 1860 (IPC) — Section 109, 366, 376

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High Courts15 Sept 2011Dismissed

Nathu Ram and Krishan Deo Prasad Vs State of Bihar (Jharkhand) and Others

Jharkhand High Court · (2012) 1 JCR 16

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High Courts15 Sept 2011Dismissed

Kalo Sona Dev and Others Vs State of Jharkhand

Jharkhand High Court · (2012) 2 JCR 148

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 148, 452

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High Courts15 Sept 2011Dismissed

M/s Heavy Engineering Corporation Ltd. Vs ESSEM Transporter and Contractors Private Ltd. and Another

Jharkhand High Court · (2012) 4 JCR 540 : (2012) 3 JLJR 446

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High Courts14 Sept 2011Allowed

Leo Farnandis Vs State of Jharkhand

Jharkhand High Court · (2011) 09 JH CK 0129

Penal Code, 1860 (IPC) — Section 382, 411

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