High Courts05 Dec 2011
Swarn Singh Vs Central Bureau of Investigation
Jharkhand High Court · (2011) 12 JH CK 0099
Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 884 of 1,481
High Courts05 Dec 2011Dismissed
Hirajari Devi and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 12 JH CK 0098
High Courts05 Dec 2011Dismissed
Kado @ Kade Majhi and Bhosen Majhi Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 113
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Dec 2011Allowed
Manoj Pandey and Karu Pandey Vs The State of Jharkhand
Jharkhand High Court · (2011) 12 JH CK 0096
Penal Code, 1860 (IPC) — Section 364A, 365
High Courts05 Dec 2011Dismissed
Ravindra Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0094
High Courts05 Dec 2011
Vikash Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0093
High Courts05 Dec 2011Dismissed
Rajesh Prasad Bhagat Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 147, 452
High Courts05 Dec 2011Allowed
Md. Azmal Vs State of Jharkhand
Jharkhand High Court · (2011) 12 JH CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 411
High Courts03 Dec 2011Allowed
Sushmita Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0026
High Courts02 Dec 2011Allowed
Rajesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0108
Constitution of India, 1950 — Article 14, 16, 224, 32
High Courts02 Dec 2011
Gurnek Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0091
High Courts02 Dec 2011Dismissed
Manish Kumar Vs Central Bureau of Investigation
Jharkhand High Court · (2011) 12 JH CK 0090
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(D)
High Courts02 Dec 2011Dismissed
Syed Isteyaque Ali Vs The State of Jharkhand and Sk. Hasmat
Jharkhand High Court · (2012) 2 BC 726
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts02 Dec 2011Dismissed
Hari Ram Sariwala @ Hari Vs The State of Jharkhand and Sri. K. Bhaggaria
Jharkhand High Court · (2011) 12 JH CK 0088
Negotiable Instruments Act, 1881 (NI) — Section 118, 138
High Courts02 Dec 2011Dismissed
Ajoy Kumar Mehta Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 1 JCR 287
High Courts02 Dec 2011Dismissed
Dinesh Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 57 : (2012) 1 JLJR 69
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts02 Dec 2011
Mukesh Kumar Sinha Vs The Stale of Jharkhand and another
Jharkhand High Court · (2011) 12 JH CK 0027
Penal Code, 1860 (IPC) — Section 120(B), 406, 420
High Courts02 Dec 2011Allowed
Sushmita Kumari Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 294
High Courts29 Nov 2011Allowed
S. Seshadri Vs State of Jharkhand
Jharkhand High Court · (2011) 11 JH CK 0097
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 13(3), 239, 245, 468, 469Official Secrets Act, 1923 — Section 13(3), 5(1), 5(4)
High Courts29 Nov 2011Allowed
Putul Devi Vs M/s. Bharat Coking Coal Limited, The Chief General Manager, Sijua Area and The Project Officer, Tetulmari Colliery
Jharkhand High Court · (2011) 11 JH CK 0096