High Courts13 Dec 2011Dismissed
Razia Bibi and Others Vs Mohammad Nazrul Haque and Others
Jharkhand High Court · (2012) 2 JCR 120 : (2012) 1 JLJR 87
Civil Procedure Code, 1908 (CPC) — Section 100, 57
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 882 of 1,481
High Courts13 Dec 2011Allowed
Smt. Savitri Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0072
High Courts13 Dec 2011
Lakshmi Kant Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 279
High Courts13 Dec 2011Allowed
Meena Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JLJR 70
Bihar Consumer Protection Rules, 1987 — Rule 3(5)Consumer Protection Act, 1986 — Section 10(1)(A)
High Courts13 Dec 2011Dismissed
Bhim Sen Sahu and Others Vs State of Jharkhand, Ranchi University and The Principal, Marwari College, Ranchi-1
Jharkhand High Court · (2012) 1 JLJR 104
Bihar State Universities Act, 1976 — Section 35
High Courts13 Dec 2011Allowed
Tularam Nayak Vs State of Jharkhand and another
Jharkhand High Court · (2012) 1 JLJR 122
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Provident Fund and Miscellaneous Provident Fund Act, 1948 — Section 11A
High Courts13 Dec 2011Allowed
Binoda Nand Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 1 JCR 339
High Courts13 Dec 2011Dismissed
Shiv Kumar Mishra Vs The Union of India and Others
Jharkhand High Court · (2012) 1 JLJR 118
High Courts12 Dec 2011Allowed
Hemant Madhusudan Nerurkar @ H.M. Nururkar Vs State of Jharkhand and another
Jharkhand High Court · (2011) 12 JH CK 0086
Factories Act, 1948 — Section 106, 92Factories Rules — Rule 123, 96
High Courts12 Dec 2011Allowed
Jagdeep Singh and and Awtar Singh Vs State of Jharkhand and M/s Prestige Equipment (P) Ltd.
Jharkhand High Court · (2012) 1 JLJR 116
Penal Code, 1860 (IPC) — Section 415, 420
High Courts12 Dec 2011Dismissed
Sudhir Kumar Paswan Vs Jharkhand Public Service Commission and Others
Jharkhand High Court · (2012) 2 JCR 140 : (2012) 1 JLJR 146
High Courts12 Dec 2011Allowed
Jamuni Kumari Vs Central Coalfields Limited and Others
Jharkhand High Court · (2012) 1 JCR 334
Constitution of India, 1950 — Article 12, 16
High Courts12 Dec 2011Dismissed
Foujdar Mahto Vs State of Jharkhand and Ors
Jharkhand High Court · (2012) 1 JCR 338
High Courts09 Dec 2011Dismissed
Rameej Raja Khan Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 129
Arms Act, 1959 — Section 26Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 300(1)
High Courts09 Dec 2011Allowed
Rama Shankar Verma Vs The State of Bihar
Jharkhand High Court · (2011) 12 JH CK 0083
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts09 Dec 2011
Jagdish Choubey and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 24 : (2012) 1 JLJR 150
Constitution of India, 1950 — Article 12Hazaribagh Mines Board Act, 1936 — Section 14
High Courts09 Dec 2011
Hari Narayan Rai Vs State of Jharkhand
Jharkhand High Court · (2011) 12 JH CK 0042
Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 423Prevention of Corruption Act, 1988 — Section 11, 13, 13(2)Prevention of Money-Laundering Act, 2002 — Section 3, 4
High Courts08 Dec 2011Dismissed
Sunil Kumar Chaurasia Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 40
Constitution of India, 1950 — Article 14, 19, 21Metalliferous Mines Regulations, 1961 — Rule 164
High Courts08 Dec 2011Allowed
M/s. Petroleum corporation and Surendra Kumar Nathany Vs Union of India and Others
Jharkhand High Court · (2012) 3 JCR 447 : (2012) 3 JLJR 385
High Courts08 Dec 2011Allowed
Employers in relation to the management of Sudamdih Shaft Mines of M/s. Bharat Coking Coal Ltd. Dhanbad Vs Their Workman represented by United Coal Workers Union, Dhanbad
Jharkhand High Court · (2012) 2 JCR 23 : (2012) 1 JLJR 115
Industrial Disputes Act, 1947 — Section 17B