High Courts04 Jan 2012Dismissed
Syed Mohammad Sharfullah Vs Principal, Delhi Public School, Dhanbad and Others
Jharkhand High Court · (2012) 1 JLJR 214
Civil Procedure Code, 1908 (CPC) — Section 100(A)
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 878 of 1,481
High Courts04 Jan 2012Allowed
Sandep Kumar Roy Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 366 : (2012) 1 JLJR 157
Constitution of India, 1950 — Article 226
High Courts04 Jan 2012Allowed
Subhash Agarwal @ Subhash Kumar Agarwal and Shankar Agarwal @ Shankar Lal Agarwal Vs The State of Jharkhand and Manju Devi
Jharkhand High Court · (2012) 1 JLJR 207
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4High Court of Jharkhand Rules, 2001 — Rule 159
High Courts04 Jan 2012Dismissed
Surendra Bhuian Vs State of Jharkhand
Jharkhand High Court · (2012) 1 JCR 202
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts04 Jan 2012Allowed
Rajendra Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 2 BC 697 : (2012) 1 JCR 201
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts04 Jan 2012Allowed
Jagdish Singh Vs M/s. Bharat Coking Coal Limited and Others
Jharkhand High Court · (2012) 01 JH CK 0020
High Courts04 Jan 2012Allowed
Subhash Agarwal @ Subhash Kumar Agarwal and Another Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 1 JLJR 207
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4High Court of Jharkhand Rules, 2001 — Rule 159
High Courts04 Jan 2012Dismissed
Faiz Murtaza Ali Vs Syed Askari Hadi Ali Augustine Imam and Another
Jharkhand High Court · (2012) 01 JH CK 0014
High Courts03 Jan 2012
Steel Authority of India Limited Vs Smt. Shaila Sinha and Others
Jharkhand High Court · (2012) 2 JCR 178 : (2012) 2 JLJR 464
Constitution of India, 1950 — Article 226, 227
High Courts03 Jan 2012Allowed
Ganesh Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 82 : (2012) 1 JLJR 155
High Courts03 Jan 2012Dismissed
Guljar Ansari and Others Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2012) 01 JH CK 0007
Constitution of India, 1950 — Article 14
High Courts02 Jan 2012Dismissed
Ashok Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 01 JH CK 0128
High Courts02 Jan 2012Allowed
Malti Devi Vs The State of Bihar (Now State of Jharkhand) and Others
Jharkhand High Court · (2012) 1 JLJR 209
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120(B), 302, 34
High Courts02 Jan 2012
Shibu Lohar Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 206
Penal Code, 1860 (IPC) — Section 302, 304
High Courts02 Jan 2012
Sushil Kumar ranjan and Others Vs The State of Jharkhand and Others State of Jharkhand and Others Vs Rameshwar Prasad Chaubey
Jharkhand High Court · (2012) 1 JLJR 182
High Courts02 Jan 2012
Uma Devi Saraf and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 365
High Courts02 Jan 2012Allowed
Rekha Kumari Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2012) 3 JCR 367
Constitution of India, 1950 — Article 12, 16
High Courts01 Jan 2012
Kamal Nath Singh and Another Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JLJR 25
Penal Code, 1860 (IPC) — Section 304B, 34
High Courts23 Dec 2011
Sanjay Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0068
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts23 Dec 2011
Amit Kumar and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 JCR 117 : (2012) 1 JLJR 188