High Courts09 Jan 2012Allowed
Uma Shankar Prasad Vs Union of India and Others
Jharkhand High Court · (2012) 3 JCR 340
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 877 of 1,481
High Courts09 Jan 2012Dismissed
Dubki Devi Vs Union of India and Others
Jharkhand High Court · (2012) 3 JCR 323
High Courts08 Jan 2012
Citizen's Cause Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 01 JH CK 0083
Bihar Prevention of Specified Corrupt Practices Act, 1983 — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 161(1), 161(1B), 161(3)Evidence Act, 1872 — Section 145, 161
High Courts06 Jan 2012Allowed
M/s. Shri Ram Multicom Pvt. Ltd. Vs M/s. B.N. Hotels (P). Ltd.
Jharkhand High Court · AIR 2012 Jhar 144 : (2012) 3 JCR 322
Arbitration and Conciliation Act, 1996 — Section 11(6), 9
High Courts06 Jan 2012
Niwas Singh Vs Bokaro Steel Plant, Bokaro, The Managing Director, Bokaro Steel Plant, Bokaro and The Executive Director (P and A) Bokaro Steel Plant, Bokaro
Jharkhand High Court · (2012) 3 JCR 327
High Courts06 Jan 2012Allowed
Dr. Anant Kumar Akhouri Vs The Vice Chancellor, Ranchi University, Ranchi and Others
Jharkhand High Court · (2012) 2 JCR 153 : (2013) 3 JLJR 538
High Courts06 Jan 2012Dismissed
Sudhanshu Trivedi Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 377
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts06 Jan 2012
Board of Industrial and Financial Reconstruction (B.I.F.R.) Vs Raj Hans Steel Limited
Jharkhand High Court · (2012) 01 JH CK 0005
High Courts05 Jan 2012Allowed
Keshawa Prasad Singh Vs State of Bihar (Now Jharkhand) and Others
Jharkhand High Court · (2012) 01 JH CK 0127
Constitution of India, 1950 — Article 309
High Courts05 Jan 2012
Ravindra Kumar Tiwary Vs Smt. Anandi Tiwari
Jharkhand High Court · AIR 2012 Jhar 105 : (2012) 2 DMC 396 : (2012) 3 JCR 359
Hindu Marriage Act, 1955 — Section 13, 9
High Courts05 Jan 2012Allowed
M/s Hotel Woodland Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · AIR 2012 Jhar 110 : (2012) 1 JLJR 169
High Courts05 Jan 2012Allowed
Employers in relation to the management of Dugda Coal Washery of M/s BCCL Vs The General Secretary, Coal Washeries Workers Union Dhanbad
Jharkhand High Court · (2012) 133 FLR 190 : (2012) 3 LLJ 107
Industrial Disputes Act, 1947 — Section 17, 25
High Courts05 Jan 2012
Smt. Sarojini Devi Vs State of Bihar and Others
Jharkhand High Court · (2012) 01 JH CK 0082
High Courts05 Jan 2012Allowed
R.C. Mahajan, M.P. Registrar A.K. Verma Vs The State of Bihar (now Jharkhand) and Another
Jharkhand High Court · (2012) 2 JLJR 126
Penal Code, 1860 (IPC) — Section 34, 40(G), 405, 506
High Courts05 Jan 2012Dismissed
Sant Lal Sharma Vs Union of India and Others
Jharkhand High Court · (2012) 2 JCR 187
High Courts05 Jan 2012Dismissed
Rameshwar Mishra Vs The State of Bihar and The Deputy Commissioner, Ranchi
Jharkhand High Court · (2012) 1 JLJR 161
High Courts05 Jan 2012Allowed
R.S.S.L.N. Bhaskarudu Vs The State of Bihar (Now State of Jharkhand) and Gurnam Singh
Jharkhand High Court · (2012) 3 JCR 372 : (2012) 1 JLJR 171
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 192, 199, 34, 406
High Courts05 Jan 2012Allowed
Atin Banerjee and Others Vs State of Bihar and another
Jharkhand High Court · (2012) 1 JCR 200
Penal Code, 1860 (IPC) — Section 34, 420
High Courts05 Jan 2012Dismissed
Shyamlal Mirdha, Nimai Mirdha and Dilip Mirdha Vs State of Jharkhand
Jharkhand High Court · (2012) 01 JH CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 34, 452
High Courts04 Jan 2012Dismissed
Gyan Prakash Bakhala Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 01 JH CK 0134