COURT ARCHIVE

Jharkhand High Court judgments

29,615 judgments · page 857 of 1,481

High Courts21 Mar 2012Allowed

Binod Shankar Mishra Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 03 JH CK 0204

Constitution of India, 1950 — Article 16, 226Penal Code, 1860 (IPC) — Section 161, 409, 468, 469, 470Prevention of Corruption Act, 1988 — Section 13, 7

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High Courts21 Mar 2012Allowed

Harihar Mishra Vs The State of Jharkhand and Another

Jharkhand High Court · (2012) 4 JLJR 262

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 385, 447, 504

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High Courts21 Mar 2012

Smt. Uma Devi Vs Ram Kumar Mehta and Others

Jharkhand High Court · (2012) 3 JCR 184 : (2012) 3 JLJR 312

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts21 Mar 2012Allowed

Mohan Lal Saraogi Vs Jharkhand State Housing Board and Others

Jharkhand High Court · (2012) 3 JCR 192 : (2012) 4 JLJR 249

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High Courts21 Mar 2012Allowed

Dinesh Sharma Vs Jharkhand State Housing Board and State of Jharkhand

Jharkhand High Court · (2012) 3 JCR 186

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High Courts21 Mar 2012Allowed

Md. Sanaul Haque and Others Vs Union of India and Others

Jharkhand High Court · (2012) 2 JCR 574 : (2012) 3 JLJR 16

Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 245D(1), 245D(2B), 245D(2C), 245D(2D), 245D(3)Wealth Tax Act, 1957 — Section 22C(1), 22D(1), 22D(2B), 22D(2C), 22D(2D)

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High Courts21 Mar 2012Dismissed

Most Ratni Devi Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 3 JCR 404 : (2012) 3 JLJR 449

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High Courts20 Mar 2012Allowed

Kishore Kumar Gupta @ Kishori Prasad Gupta and Another Vs State of Jharkhand and Another

Jharkhand High Court · (2012) 2 JLJR 213

Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 405, 406, 415, 420

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High Courts20 Mar 2012Allowed

Hemraj Prasad Mehta and Mithitesh Prasad Mehta Vs The State of Jharkhand and Others

Jharkhand High Court · (2012) 03 JH CK 0061

Constitution of India, 1950 — Article 226

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High Courts20 Mar 2012Allowed

Ranjeet Kumar Singh Vs Hindustan Petroleum Corporation Limited and Others

Jharkhand High Court · (2012) 3 JLJR 247

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High Courts20 Mar 2012

Munna Rai @ Satrughan Rai Vs The State of Jharkhand

Jharkhand High Court · (2012) 3 JCR 160 : (2012) 2 JLJR 470

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120B, 302, 34

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High Courts20 Mar 2012

The State of Jharkhand Vs Surendra Prasad Sahu and Others

Jharkhand High Court · (2012) 3 JCR 423 : (2012) 3 JLJR 579

Bihar State Universities Act, 1976 — Section 35, 4(1)(14), 57A

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High Courts20 Mar 2012Allowed

Shubhan Ansari and Maya Nasni Vs The State of Jharkhand, The Deputy Commissioner, Ranchi, The Deputy Collector Land Reforms, Ranchi and The Circle Officer, Ratu

Jharkhand High Court · (2012) 3 JCR 117 : (2012) 3 JLJR 461

Bihar Land Reforms Act, 1950 — Section 4Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 3Constitution of India, 1950 — Article 226

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High Courts20 Mar 2012Dismissed