High Courts26 Mar 2012
Shivans Steel Pvt. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 2 EFLT 678 : (2012) 2 JCR 651
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 856 of 1,481
High Courts23 Mar 2012Allowed
Amrendra Ram Vs Union of India and Others
Jharkhand High Court · (2012) 3 JLJR 162
Constitution of India, 1950 — Article 226
High Courts23 Mar 2012Allowed
Parmeshswar Prasad Jaiswal Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 141 : (2012) 3 JLJR 202
Criminal Procedure Code, 1973 (CrPC) — Section 107Prevention of Corruption Act, 1947 — Section 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts23 Mar 2012Allowed
M/s. Saumya Mining Ltd Vs The State of Jharkhand and Ors
Jharkhand High Court · (2012) 3 JCR 121 : (2012) 53 VST 350
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 5(1)
High Courts23 Mar 2012Dismissed
Central Bureau of Investigation Vs State of Jharkhand and another.
Jharkhand High Court · (2012) CriLJ 3290 : (2012) 2 JLJR 441
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8)Penal Code, 1860 (IPC) — Section 120B, 302
High Courts23 Mar 2012Allowed
Bir Steels (P) Limited, Giridih Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 JCR 657 : (2012) 3 JLJR 292
Constitution of India, 1950 — Article 226
High Courts23 Mar 2012Allowed
Sri Lal Babu Sao and Anr Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 418 : (2012) 3 JLJR 570
High Courts23 Mar 2012
Gazi Md. Masud Alam and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 211
Criminal Procedure Code, 1973 (CrPC) — Section 407, 82, 83Penal Code, 1860 (IPC) — Section 498A
High Courts22 Mar 2012
Jharkhand Ispat Private Ltd. Vs Union of India and Others B.P. Industries Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 2 EFLT 788 : (2012) 3 JCR 201
High Courts22 Mar 2012Dismissed
Employers in relation to the Management of Kustore Area of M/s. B.C.C.L., Dhanbad Vs Their Workman being represented by Sri N.G. Aran, the Secretary, Rashtriya Colliery Mazdoor Sangh, Dhanbad
Jharkhand High Court · (2012) 134 FLR 637 : (2012) 3 JCR 33
Constitution of India, 1950 — Article 311(2)Industrial Disputes Act, 1947 — Section 11A
High Courts22 Mar 2012Allowed
Jahir Abbas, Md. Altaf Hussain and Salma Bibi Vs State of Jharkhand
Jharkhand High Court · (2012) 4 JLJR 8
Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Mar 2012Allowed
Sanjay Kumar Choubey Vs State of Jharkhand and Mandal Lal Gope
Jharkhand High Court · (2012) 3 Crimes 435 : (2012) 3 JCR 146 : (2012) 2 JLJR 402
Penal Code, 1860 (IPC) — Section 34, 405, 406, 415, 420
High Courts22 Mar 2012Allowed
Shri Ajay Kumar Vs State of Jharkhand and S. Anwar
Jharkhand High Court · (2012) 2 JLJR 346
Penal Code, 1860 (IPC) — Section 405, 406, 415, 420, 482
High Courts22 Mar 2012Allowed
Central Coalfields Ltd. Vs Chief Commissioner of Income Tax, Ranchi and Others
Jharkhand High Court · (2012) 2 JCR 306 : (2012) 2 JLJR 326
Income Tax Act, 1961 — Section 226(3)
High Courts22 Mar 2012Dismissed
Md. Yaqub Ansari @ Md. Ayub Ansari Vs The State of Jharkhand Mantu Das Vs The State of Bihar (now Jharkhand)
Jharkhand High Court · (2012) 2 JLJR 428
Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 120A, 120B, 302, 379, 411
High Courts22 Mar 2012Allowed
Anand Kumar Sahu Vs State of Jharkhand
Jharkhand High Court · (2012) 2 JLJR 349
Penal Code, 1860 (IPC) — Section 376, 496
High Courts22 Mar 2012
Ranchi Municipal Corporation, Ranchi Vs D.A.V. Public School at Sector-III, Dhurwa, Ranchi and others
Jharkhand High Court · (2012) 3 JCR 30 : (2012) 2 JLJR 453
Patna Municipal Corporation Act, 1951 — Section 124, 132, 134, 136, 143
High Courts22 Mar 2012Dismissed
Employers in relation to the Management of Kustore Area of M/S Bharat Coking Coal Limited, Dhanbad Vs Their Workman being represented by Sri N. G. Arun, the Secretary, Rashtriya Colliery and Mazdoor Sangh, Dhanbad
Jharkhand High Court · (2012) 134 FLR 637
Constitution of India, 1950 — Article 311(2)Industrial Disputes Act, 1947 — Section 1
High Courts22 Mar 2012Dismissed
C.I.S.F.. Unit, Bokaro Steel Plant, Bokaro (Jharkhand) Vs Sri Ram Mohan Nath Singh and Others
Jharkhand High Court · (2012) 3 JCR 194 : (2012) 2 JLJR 207
High Courts22 Mar 2012
M/s. Ganpati Metallics Vs Union of India and others
Jharkhand High Court · (2012) 2 EFLT 786