High Courts27 Apr 2012Dismissed
M/s. National Printers Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 576
COURT ARCHIVE
Jharkhand High Court judgments
29,615 judgments · page 844 of 1,481
High Courts27 Apr 2012
Sudhir Deoras and Another Vs The Commissioner, Central Excise and Service Tax, Jamshedpur and Another
Jharkhand High Court · (2012) 284 ELT 326 : (2013) 22 GSTR 137 : (2012) 4 JCR 32 : (2013) 64 VST 92
Central Excises and Salt Act, 1944 — Section 14, 14(1)Penal Code, 1860 (IPC) — Section 193, 228, 91, 92
High Courts27 Apr 2012Allowed
Prakash Chandra Gandharav and Others Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 593
Arms Act, 1959 — Section 25(1B)(a), 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 162, 169, 170Penal Code, 1860 (IPC) — Section 323, 34, 341, 342, 406
High Courts27 Apr 2012Allowed
Ripu Sudan Dubey Vs Union of India
Jharkhand High Court · (2012) 2 Crimes 491
Penal Code, 1860 (IPC) — Section 120(B), 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts26 Apr 2012Dismissed
Bokaro Karamchari Panchayat Vs The Management of M/s. Bokaro Steel Plant
Jharkhand High Court · (2012) 04 JH CK 0214
High Courts26 Apr 2012Dismissed
Ram Narayan Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 537
High Courts26 Apr 2012Allowed
Radha Krishna Jalan and Vineet Kumar Khem Vs The State of Jharkhand
Jharkhand High Court · (2012) 2 EFLT 925 : (2012) 4 JCR 250
Criminal Procedure Code, 1973 (CrPC) — Section 4Penal Code, 1860 (IPC) — Section 120B, 414
High Courts26 Apr 2012Dismissed
Narayan Prasad Jha and Others Vs The State of Jharkhand and Rani Jha
Jharkhand High Court · (2012) 3 JLJR 509
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 306, 34
High Courts26 Apr 2012Dismissed
Bokaro Karmchari Panchayat (Affiliated to HMS, Regd. No. 1353), Bokaro Steel City, Bokaro Vs The Management of M/s Bokaro Steel Plant, Steel Authority of India, Bokaro and Others
Jharkhand High Court · (2012) 04 JH CK 0142
High Courts26 Apr 2012Dismissed
Bihar Foundary and Castings Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 4 JCR 28
High Courts26 Apr 2012Allowed
Gomati Singh, R.K. Verma and S.P. Arya Vs The State of Jharkhand and Raj Kishore Sahu
Jharkhand High Court · (2012) 04 JH CK 0085
Penal Code, 1860 (IPC) — Section 34, 379, 405, 406, 415
High Courts26 Apr 2012
Badri Bhuian and Arjun Bhuian Vs The State of Jharkhand
Jharkhand High Court · (2012) 4 JCR 508
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts26 Apr 2012
Uma Shankar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 670 : (2012) 3 JLJR 574
High Courts26 Apr 2012Dismissed
Jharkhand State Electricity Board and others Vs M/s Raj Steel and Ferro Alloys Pvt. Ltd.
Jharkhand High Court · AIR 2013 Jhar 7 : (2012) 3 JLJR 93
Electricity Act, 2003 — Section 126, 126(1), 127
High Courts26 Apr 2012Allowed
Shri Ram Paswan Vs The State of Bihar and Others
Jharkhand High Court · (2012) 4 JCR 172 : (2012) 3 JLJR 539
High Courts26 Apr 2012Allowed
Dhiresh Parmar Vs State of Jharkhand
Jharkhand High Court · (2012) 04 JH CK 0043
Penal Code, 1860 (IPC) — Section 120(B), 419, 420, 467, 468
High Courts26 Apr 2012Dismissed
Bingul Sawaiyan Ho Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0033
Chotanagpur Tenancy Act, 1908 — Section 46, 46(1)(a)
High Courts26 Apr 2012Allowed
Bhanu Prakash Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2012) 3 JCR 596
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 142(b)
High Courts25 Apr 2012
M/s. Accropoly Metal Industries Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 244 : (2012) 4 JCR 446
Constitution of India, 1950 — Article 14
High Courts25 Apr 2012Allowed
Upendra Kumar Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JLJR 230
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 143, 181, 182, 193, 203