High Courts01 May 2012
Saurav Agarwal Vs The State of Jharkhand and Brindaban Mahato
Jharkhand High Court · (2012) 05 JH CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 34, 406, 420
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Jharkhand High Court judgments
29,615 judgments · page 843 of 1,481
High Courts30 Apr 2012
Association of Retired Employees of Coal Association, Ranchi Vs Sri Partha Sarathi Bhattacharyya, Chairman, Coal India Ltd. and Others
Jharkhand High Court · (2012) 4 JCR 44
High Courts30 Apr 2012
M/s. Oriental Insurance Company Limited, Kutchery Road, Ranchi Vs Bodya Oraon and Another
Jharkhand High Court · (2012) 3 JLJR 213
Legal Services Authorities Act, 1987 — Section 22(C), 22C(8), 8
High Courts30 Apr 2012Allowed
Sibo Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JLJR 224
Constitution of India, 1950 — Article 300AForest Act, 1927 — Section 2, 33, 52, 52(3)Penal Code, 1860 (IPC) — Section 379, 411
High Courts30 Apr 2012
Association of Retired Employees of Coal Association, Ranchi, Dr. Harihar Das Vs Sri Partha Sarathi Bhattacharyya, Chairman Coal India Ltd. and Others
Jharkhand High Court · (2012) 4 JCR 44
High Courts30 Apr 2012Allowed
Uttam Devi and Harendra Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 144, 147, 47
High Courts30 Apr 2012Allowed
Sk. Badruddin @ Budhua Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 484
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 4
High Courts30 Apr 2012
Samar @ Samo Das Vs The State of Jharkhand
Jharkhand High Court · (2012) 04 JH CK 0018
Penal Code, 1860 (IPC) — Section 201, 307
High Courts30 Apr 2012Dismissed
Surendra Mohan Sarda Vs Union of India and Others
Jharkhand High Court · AIR 2012 Jhar 120 : (2012) 2 EFLT 864
Mines and Minerals (Development and Regulation) Act, 1957 — Section 5(2), 5(2)(a), 5(2)(b)
High Courts27 Apr 2012Dismissed
Ajay Kumar Bhagat Vs Om Prakash Bhagat and Others
Jharkhand High Court · (2012) 4 JCR 47
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts27 Apr 2012
Khetro Bhumij @ Krishna Chandra "Bhumij" Vs Smt. Gurubari Bhumijani and Another
Jharkhand High Court · (2012) 4 JCR 39
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts27 Apr 2012Allowed
Rohit Mukhi Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 109
Constitution of India, 1950 — Article 226, 311
High Courts27 Apr 2012
The Tinplate Company of India Limited Vs Union of India and Ors
Jharkhand High Court · (2012) 4 JCR 196
Central Excises and Salt Act, 1944 — Section 35F
High Courts27 Apr 2012Dismissed
Sumanta Seth and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 04 JH CK 0178
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 178, 179, 406, 420, 498A
High Courts27 Apr 2012Dismissed
Court on its own motion Vs State of Jharkhand and Others
Jharkhand High Court · AIR 2013 Jhar 5 : (2012) 3 JCR 601 : (2012) 3 JLJR 132
High Courts27 Apr 2012
Dr. Bimal Kumar Mishra and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0155
High Courts27 Apr 2012
M/s National Printers Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 04 JH CK 0136
High Courts27 Apr 2012Allowed
Prakash Chandra Gandharav, Raj Kishore Gandharv and Sanjay Kumar Das at Sanjay Kumar Gandharv Vs The State of Jharkhand
Jharkhand High Court · (2012) 3 JCR 593
Arms Act, 1959 — Section 25(1B)(a), 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 162Penal Code, 1860 (IPC) — Section 323, 34, 341, 342, 406
High Courts27 Apr 2012
Kameshwar Singh Vs State of Jharkhand
Jharkhand High Court · (2012) 3 JLJR 274
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 34, 413
High Courts27 Apr 2012
Ashish Kumar Jain Vs The State of Jharkhand and Prabhakar Patnaik
Jharkhand High Court · (2012) 04 JH CK 0054
Penal Code, 1860 (IPC) — Section 406, 420