High Courts10 Apr 2013Dismissed
Harilal Sharma and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 619
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 759 of 1,479
High Courts10 Apr 2013
State of Jharkhand Vs Sanjay Mondal and Others Paresh Mandal and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 547 : (2013) 4 JLJR 157
High Courts10 Apr 2013Dismissed
Munna Yadav and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 565
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(2)Penal Code, 1860 (IPC) — Section 147, 307, 323, 341, 504
High Courts09 Apr 2013Dismissed
Bir Bahadur Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 362
Penal Code, 1860 (IPC) — Section 109, 120B, 201, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts09 Apr 2013Dismissed
Raj Narayan Singh Vs Bihar State Forest Development Corporation Ltd. and Others
Jharkhand High Court · (2013) 3 AJR 500
High Courts09 Apr 2013
Mahabir Mahato and Ramsingar Singh Vs Central Coal Fields Limited and Others
Jharkhand High Court · (2013) 138 FLR 740
High Courts09 Apr 2013
Binod Raut and Another Vs Bina Raut and Others
Jharkhand High Court · (2013) 04 JH CK 0101
High Courts09 Apr 2013Dismissed
Ajay Kumar Singh Vs C.B.I. and Others
Jharkhand High Court · (2013) 3 JLJR 244
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts09 Apr 2013Dismissed
Smt. Juha Bala Devi and Others Vs Babuchand Mahto
Jharkhand High Court · (2013) 3 JLJR 677
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts09 Apr 2013Dismissed
Govind Rai and Another Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 596 : (2013) 2 JLJR 353
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302
High Courts06 Apr 2013Disposed Off
Mohar Lal Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 421
Forest Act, 1927 — Section 33
High Courts05 Apr 2013Disposed Off
Om Prakash Vishwakarma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 04 JH CK 0154
High Courts05 Apr 2013
Ramashankar Dubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 655
High Courts05 Apr 2013Dismissed
Golak Bihari Mandal and Others Vs Kamla Devi and Others
Jharkhand High Court · (2013) 2 JLJR 652
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99Constitution of India, 1950 — Article 227
High Courts05 Apr 2013
Kaliman Bibi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 427 : (2013) 2 JLJR 356
Constitution of India, 1950 — Article 14, 161, 21Hindu Marriage Act, 1955 — Section 16, 16(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts05 Apr 2013Allowed
Bhawesh Narayan Thakur Vs State of Jharkhand
Jharkhand High Court · (2013) 04 JH CK 0106
High Courts05 Apr 2013Allowed
Sandhya Sinha and Others Vs The State of Bihar and Others
Jharkhand High Court · (2013) 3 AJR 626 : (2013) 2 JLJR 459
High Courts05 Apr 2013
United India Insurance Co. Ltd. and Another Vs Bina Devi and Others
Jharkhand High Court · (2013) 2 JLJR 370
Motor Vehicles Act, 1988 — Section 163(A)
High Courts05 Apr 2013Allowed
Anjani Kumar Mishra Vs State of Jharkhand
Jharkhand High Court · (2013) 04 JH CK 0090
High Courts05 Apr 2013Allowed
Anirudh Kumar @ Anirudha Kumar Vs State of Jharkhand
Jharkhand High Court · (2013) 04 JH CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 155, 41, 466, 467, 71