High Courts15 Apr 2013
Shyam Kishore Choudhary @ S.K. Choudhary Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 04 JH CK 0005
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Jharkhand High Court judgments
29,568 judgments · page 757 of 1,479
High Courts14 Apr 2013
M/s. Bharat Coking Coal Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 EFLT 758
High Courts12 Apr 2013Disposed Off
Surendra Prasad Sinha and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 651
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7, 9
High Courts12 Apr 2013Dismissed
Shailendra Kumar Sinha Vs M/s. Bharat Coking Coal Ltd., The Chairman-cum-Managing Director, B.C.C.L. and The General Manager, B.C.C.L.
Jharkhand High Court · (2013) 4 AJR 49 : (2013) 3 JLJR 449
Penal Code, 1860 (IPC) — Section 120B, 420, 471
High Courts12 Apr 2013Allowed
Nageshwar Prasad Shaw Vs Union of India, The Inspector General, C.I.S.F., The Dy. Inspector General, C.I.S.F. Unit and The Commandant-cum-Disciplinary Authority
Jharkhand High Court · (2013) 3 JLJR 189
High Courts12 Apr 2013Dismissed
Ramashis Singh Vs Steel Authority of India Limited and Others
Jharkhand High Court · (2013) 2 JLJR 514
High Courts12 Apr 2013Dismissed
Bimal Singh Ghale Vs Union of India and Others
Jharkhand High Court · (2013) 2 JLJR 471
High Courts12 Apr 2013Dismissed
Mohan Dusadh Vs M/s. Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 4 AJR 323 : (2013) 2 JLJR 453
High Courts12 Apr 2013Dismissed
Smt. Geeta Devi Vs The Bank of India and Others
Jharkhand High Court · (2013) 2 JLJR 633
High Courts12 Apr 2013Disposed Off
Navin Choudhary Vs Administrator, Ranchi Municipality and Another
Jharkhand High Court · (2013) 2 AJR 660
High Courts12 Apr 2013Allowed
Sefali Sinha Vs Steel Authority of India Limited and Others
Jharkhand High Court · (2013) 3 AJR 609 : (2013) 2 JLJR 549
Constitution of India, 1950 — Article 14, 226
High Courts12 Apr 2013Dismissed
Thakur Prasad Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 630
High Courts12 Apr 2013
M/s. Shiv Guru Stone Works and Another Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2014 Jhar 28 : (2014) 4 EFLT 52 : (2013) 3 JLJR 5
High Courts12 Apr 2013Dismissed
Akshay Kumar Mandal Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 3 DMC 828
High Courts11 Apr 2013
Bajrang Sahu @ Bajrang Kumar Sahu Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 285
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts11 Apr 2013Dismissed
Sheo Prasad Sahu Vs Ranchi Kshetriya Gramin Bank and Another
Jharkhand High Court · (2013) 04 JH CK 0109
Constitution of India, 1950 — Article 226
High Courts11 Apr 2013
Amit Kumar Pandey Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 829
Criminal Procedure Code, 1973 (CrPC) — Section 164Income Tax Act, 1922 — Section 14(2)(a), 16, 24(1)Penal Code, 1860 (IPC) — Section 363, 366A
High Courts11 Apr 2013
Sikander Bharti Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 553
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 364
High Courts11 Apr 2013
Upendra Ram Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 559
Penal Code, 1860 (IPC) — Section 143, 427, 435
High Courts11 Apr 2013
Mamta Kumari Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 564
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471