High Courts13 Jun 2013Disposed Off
Md. Aslam Ansari Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 3 DMC 811
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 749 of 1,479
High Courts11 Jun 2013Dismissed
The Union of India and Others Vs Rameshwar Prasad
Jharkhand High Court · (2013) 3 AJR 483 : (2013) 3 JLJR 187
Constitution of India, 1950 — Article 21
High Courts11 Jun 2013
Siyaram Rai Vs Dhanbad Municipal Corporation and Others
Jharkhand High Court · (2013) 3 AJR 216
High Courts11 Jun 2013
Harihar Panda Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 211
High Courts11 Jun 2013
Rana Pratap Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 204
High Courts10 Jun 2013Allowed
Kabita Paul Vs Jayanta Paul
Jharkhand High Court · (2013) 3 AJR 210
Hindu Marriage Act, 1955 — Section 9
High Courts10 Jun 2013
Bar Association of Porahat, Girishwar Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 235
High Courts10 Jun 2013Allowed
Jiban Krishna Das Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 301
Constitution of India, 1950 — Article 311(2)
High Courts30 May 2013
Mittan Sana Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 122
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts29 May 2013
Amitabh Banerjee Vs Union Bank of India and Another
Jharkhand High Court · (2013) 4 JLJR 28
High Courts22 May 2013
Tanwir Ansari @ Tanmir Ansari Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 117
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12
High Courts17 May 2013Dismissed
Sunil Kerketta Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 3 DMC 819
High Courts17 May 2013Dismissed
Kamal Dev Giri, Nirmala Giri, Rekha Giri and Renu Giri Vs The State of Jharkhand and Swati Bharti
Jharkhand High Court · (2013) 3 JLJR 343
Criminal Procedure Code, 1973 (CrPC) — Section 178, 178(c), 202Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts17 May 2013Partly Allowed
Kapildeo Singh Vs The State of Jharkhand, D.I.G. (Police), Superintendent of Police and Deputy Superintendent of Police
Jharkhand High Court · (2013) 3 JLJR 520
Constitution of India, 1950 — Article 14, 226, 311(2)Penal Code, 1860 (IPC) — Section 392
High Courts16 May 2013
Nasir Mian and Others Vs The State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 107
High Courts16 May 2013Disposed Off
Sheo Ram and Others Vs The State of Bihar and Others
Jharkhand High Court · (2013) 3 JLJR 159
Limitation Act, 1963 — Section 5
High Courts16 May 2013Dismissed
Md. Naushad Vs The State of Jharkhand
Jharkhand High Court · (2013) 05 JH CK 0071
Juvenile Justice Act, 1986 — Section 12Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts16 May 2013Dismissed
Raj Kumar Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 AJR 169 : (2013) 4 JLJR 371
Penal Code, 1860 (IPC) — Section 302, 34