COURT ARCHIVE

Jharkhand High Court judgments

29,568 judgments · page 748 of 1,479

High Courts18 Jun 2013

Raj Kumar and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 4 AJR 656 : (2013) 3 DMC 697

Constitution of India, 1950 — Article 142, 226, 226(2)Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4

High Courts18 Jun 2013

Amardeep Kachhap and Purushottam kachhap Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 06 JH CK 0047

Constitution of India, 1950 — Article 309

High Courts18 Jun 2013

Raj Kumar Agrawal Vs Central Bureau of Investigation

Jharkhand High Court · (2013) 06 JH CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 160, 164, 439(2), 482Penal Code, 1860 (IPC) — Section 171(F), 188, 304, 307, 324Prevention of Corruption Act, 1988 — Section 12, 13, 15, 7, 8

High Courts18 Jun 2013

Dinesh Prasad Keshri and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 06 JH CK 0007

Constitution of India, 1950 — Article 309

High Courts18 Jun 2013

Sunil Kr. Verma and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2014) 1 JLJR 149

High Courts17 Jun 2013Allowed

Maqbul Ahmad Khan Vs Pawan Kumar Sao

Jharkhand High Court · (2013) 06 JH CK 0050

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115, 151Constitution of India, 1950 — Article 227

High Courts17 Jun 2013

Chandrashekhar Prasad Singh @ C.P. Singh Vs State of Jharkhand

Jharkhand High Court · (2013) 06 JH CK 0049

Prevention of Corruption Act, 1988 — Section 13(1)(d), 7

High Courts17 Jun 2013

Paras Nath Oraon Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 3 AJR 481

High Courts17 Jun 2013

Smt. Asma Azfar Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 3 JLJR 293

High Courts17 Jun 2013Dismissed

Shashi Kant Pandey Vs The State of Jharkhand

Jharkhand High Court · (2014) 1 JLJR 343

High Courts14 Jun 2013Disposed Off

Dilip Baskey Vs State of Jharkhand and Another

Jharkhand High Court · (2013) 3 DMC 713

High Courts14 Jun 2013Disposed Off

Vijay Kumar Vs Bank of India and Bhupendra Lal Das Raman

Jharkhand High Court · (2013) 3 JLJR 295

Civil Procedure Code, 1908 (CPC) — Section 11

High Courts14 Jun 2013Allowed

Narendra Kumar Jain Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 06 JH CK 0048

Chotanagpur Tenancy Act, 1908 — Section 46, 49, 49(5), 71AConstitution of India, 1950 — Article 226

High Courts14 Jun 2013Disposed Off

Jawahar Lal Rajak Vs The Union of India, The Deputy Inspector General, The Deputy Commandant Central Industrial Security Force Unit

Jharkhand High Court · (2013) 4 AJR 662 : (2013) 3 JLJR 391

Penal Code, 1860 (IPC) — Section 392

High Courts14 Jun 2013Dismissed

Om Prakash Singh Vs State of Jharkhand

Jharkhand High Court · (2013) 06 JH CK 0044

Penal Code, 1860 (IPC) — Section 161, 34, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(i)(d), 7

High Courts14 Jun 2013

Md. Gayasuddin Ansari Vs Steel Authority of India Limited and Others

Jharkhand High Court · (2013) 3 AJR 474 : (2013) 3 JLJR 384

Constitution of India, 1950 — Article 226, 311(2)

High Courts14 Jun 2013Disposed Off

Miraz Ahmad Vs The Union of India, The Deputy Inspector General, The Deputy Commandant Central Industrial Security Force Unit

Jharkhand High Court · (2013) 3 AJR 621 : (2013) 3 JLJR 313

Penal Code, 1860 (IPC) — Section 392

High Courts13 Jun 2013Allowed

Ramnath Munda Vs The State of Jharkhand

Jharkhand High Court · (2014) 1 AJR 203

High Courts13 Jun 2013

Binod Kumar Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2013) 3 JLJR 290

High Courts13 Jun 2013Allowed

R. Dutta @ Ranjit Kumar Dutta, B.K. Chhabra and B. Thakur @ Tilak Bilas Thakur Vs The State of Jharkhand and Shri Jagdish Singh

Jharkhand High Court · (2013) 3 JLJR 358

Penal Code, 1860 (IPC) — Section 403, 405, 406, 415, 417