Criminal Procedure Code, 1973 (CrPC) — Section 313, 407Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420, 460Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)

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High Courts01 Jul 2013

Bharat Sharma Vs The Chairman-cum-Managing Director and Others

Jharkhand High Court · (2013) 07 JH CK 0115

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High Courts01 Jul 2013Dismissed

Bihar Jharkhand Sales Representative Union Vs Hindustan Antibiotic Limited and Others

Jharkhand High Court · (2013) 07 JH CK 0110

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High Courts01 Jul 2013

Snigdha Vs Birla Institute of Technology and Others

Jharkhand High Court · (2013) 3 JLJR 511

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High Courts01 Jul 2013

Dinesh Oraon and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 4 JLJR 118

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High Courts28 Jun 2013Dismissed

Anil Barhai and Others Vs The State of Jharkhand

Jharkhand High Court · (2013) 3 JLJR 405

Penal Code, 1860 (IPC) — Section 395, 412

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High Courts28 Jun 2013Allowed

Shanu Paul Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 4 AJR 227 : (2013) 3 JLJR 380

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 366A

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High Courts28 Jun 2013Dismissed

Naresh Kumar Rastogi @ Naresh Rastogi Vs State of Jharkhand

Jharkhand High Court · (2013) 06 JH CK 0066

Penal Code, 1860 (IPC) — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(i)(ii)

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High Courts28 Jun 2013Disposed Off

Jyotish Rana Vs The State of Jharkhand, The Hon'ble Jharkhand High Court, The Registrar (Administration) and The District and Sessions Judge

Jharkhand High Court · (2013) 3 AJR 774 : (2013) 3 JLJR 320 : (2013) LabIC 3618

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 392

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High Courts28 Jun 2013Dismissed

Ranjit Kujur Vs The State of Jharkhand

Jharkhand High Court · (2013) 3 JLJR 506

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 304, 34

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High Courts28 Jun 2013

Basant Kumar Jhawar Vs The State of Jharkhand

Jharkhand High Court · (2013) 4 JLJR 411

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High Courts28 Jun 2013Allowed

Digvijay Narayan Singh Vs The State of Jharkhand, The Director General cum Inspector General of Police, The Deputy Inspector General of Police, Coal Range and The Superintendent of Police

Jharkhand High Court · (2013) 4 AJR 550 : (2013) 3 JLJR 303 : (2014) LabIC 18

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High Courts28 Jun 2013Dismissed

Poonam Kaur Vs The State of Jharkhand and Others

Jharkhand High Court · (2013) 4 JLJR 406

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