High Courts04 Jul 2013Disposed Off
Mohan Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0165
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 744 of 1,479
High Courts04 Jul 2013Dismissed
Md. Israil Ansari Vs Management, M/s. Phooleen Swain Seva Sanstha Mahila Chetana Vikas Kendra
Jharkhand High Court · (2013) 3 AJR 646 : (2013) 139 FLR 605 : (2013) 4 JLJR 402 : (2013) 4 LLJ 215 : (2013) 3 LLN 649
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(j)Minimum Wages Act, 1948 — Section 3
High Courts04 Jul 2013Allowed
M/s. Tata Engineering and Locomotive Company Limited Vs The Presiding Officer and Another
Jharkhand High Court · (2013) 3 LLN 653
Bihar Shops and Establishments Act, 1953 — Section 2(4), 26, 26(2), 4, 4(2)Factories Act, 1948 — Section 2(1), 2(m)
High Courts04 Jul 2013Dismissed
Ravinandan Singh Vs The State of Jharkhand and Sukarmani Devi
Jharkhand High Court · (2013) 07 JH CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Jul 2013Dismissed
Jawed Akhtar Vs The State of Jharkhand and Nusrat Praveen
Jharkhand High Court · (2013) 3 DMC 748 : (2013) 4 JLJR 618
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Jul 2013Dismissed
Raghunath Bhogta Vs Central Coalfield Ltd. and Others
Jharkhand High Court · (2013) 3 AJR 652 : (2013) 3 JLJR 476
High Courts04 Jul 2013Allowed
Havildar Rajendra Singh @ Rajendra Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 649 : (2013) 3 JLJR 478
High Courts04 Jul 2013
V.N. Jha @ Viveka Nand Jha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 133
Constitution of India, 1950 — Article 14
High Courts04 Jul 2013Dismissed
Zahida Khatoon and Others Vs Md. Rafique and Others
Jharkhand High Court · (2013) 3 JLJR 575
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 28
High Courts03 Jul 2013Allowed
Ajay Lal and Dropdi Devi Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 07 JH CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 317
High Courts03 Jul 2013Allowed
Abdul Hamid Ansari Vs State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0131
Penal Code, 1860 (IPC) — Section 120(B), 406, 409, 420, 467
High Courts03 Jul 2013Allowed
Sanjay Yadav Vs The State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0113
Penal Code, 1860 (IPC) — Section 295, 298, 34, 341, 342
High Courts03 Jul 2013Allowed
Kamala Rewani Vs Sri Tribedni Rewani and Others
Jharkhand High Court · (2013) 07 JH CK 0103
Constitution of India, 1950 — Article 227
High Courts03 Jul 2013
Deenanath Ram and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 552
High Courts03 Jul 2013Allowed
Allahabad Bank Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0059
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17
High Courts02 Jul 2013
Yudhisthir Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 545
High Courts02 Jul 2013Allowed
Workman Man Dutt Rajak Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 139 FLR 352
Industrial Disputes Act, 1947 — Section 36, 36(c)
High Courts02 Jul 2013Dismissed
Dineshwar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 378
High Courts02 Jul 2013
Dhrub Kumar Sinha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 07 JH CK 0114
Constitution of India, 1950 — Article 309
High Courts02 Jul 2013
Lodhru Tudu, Chandar Tudu and Lodhwa Tudu and Gangwa @ Shiblal Tudu Vs The State of Jharkhand
Jharkhand High Court · (2013) 07 JH CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 389