High Courts02 Jul 2025Disposed Of
Thanda Devi Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1188
Chota Nagpur Tenancy Act, 1908 - Section 72, 83, 84, 87, 89
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 70 of 1,511
High Courts02 Jul 2025Allowed
Jharkhand State Electricity Board through Electrical Executive Engineer Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1187
Electricity Act 2003 - Section 47(iv)
High Courts02 Jul 2025Dismissed
Anand Kumar Baraik Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1186
Chota Nagpur Tenancy Act, 1908 - Section 71ABihar Land Reforms Act, 1950 - Section 6
High Courts02 Jul 2025Disposed Of
Shankar Lal Gupta Vs Rajeshwari Devi
Jharkhand High Court · (2025) 07 JH CK 1185
Code of Civil Procedure, 1908 - Section 151, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 101, Order 21 Rule 103
High Courts02 Jul 2025Dismissed
Sudar Lal @ Sundar Prajapati Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1184
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 152Code of Criminal Procedure, 1973 - Section 133
High Courts01 Jul 2025Dismissed
Ganesh Prasad Gupta Vs Manoj Kumar Gupta
Jharkhand High Court · (2025) 07 JH CK 1208
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 8 Rule 1, Order 8 Rule 10Code of Criminal Procedure, 1973 - Section 144
High Courts01 Jul 2025Allowed
Awdhesh Mahto son of Late Sukar Mahto Vs State Of Bihar (now Jharkhand)
Jharkhand High Court · (2025) 07 JH CK 1203
Code of Criminal Procedure, 1973 - Section 144, 313Indian Penal Code, 1860 - Section 147, 148, 149, 302, 307
High Courts01 Jul 2025Allowed
Shashank Shekhar Bera @ Shashankar Bera Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1202
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 307, 376(A), 376(D), 376(G)
High Courts01 Jul 2025Allowed
Rajesh Hansda Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1201
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 341, 376, 379
High Courts01 Jul 2025Partly Allowed
Ravi Mahato Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1200
Code of Criminal Procedure, 1973 - Section 161, 313Indian Penal Code, 1860 - Section 323, 354, 376, 448, 511
High Courts01 Jul 2025Allowed
Srihari Mahato @ Hari Mahato Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1199
Indian Penal Code, 1860 - Section 376
High Courts01 Jul 2025Dismissed
Raj Kumar, S/o Rajendra Prasad Vs Jharkhand State Bar Council, represented through its Secretary
Jharkhand High Court · (2025) 07 JH CK 1198
Constitution of India, 1950 - Article 226
High Courts01 Jul 2025Disposed Of
Murlidhar Manohar Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1197
National Highways Act, 1956 - Section 3H(4)
High Courts01 Jul 2025Allowed
Jitendra Kumar Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1196
Arms Rule, 1962 - Rule 12(2)(a)
High Courts01 Jul 2025Allowed
Ram Sahay Paswan Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1195
Code of Criminal Procedure, 1973 - Section 144, 145
High Courts30 Jun 2025Dismissed
Churaman Mahato Vs Horil Mahato
Jharkhand High Court · (2025) 06 JH CK 0851
High Courts30 Jun 2025Partly Allowed
Sudesh Kumar Vs Pushpa Devi
Jharkhand High Court · (2025) 06 JH CK 0973
High Courts30 Jun 2025Disposed Of
Shyam Sunder Singh Munda Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0972
Constitution of India, 1950 - Article 226
High Courts30 Jun 2025Dismissed
Amirul Mian Vs Union Of India
Jharkhand High Court · (2025) 06 JH CK 0971
Code of Criminal Procedure, 1973 - Section 167(5)Indian Penal Code, 1860 - Section 287, 304Industrial Disputes Act, 1947 - Section 11A
High Courts30 Jun 2025Disposed Of
Jagdish Rai, S/o Late Shiv Dayal Rai Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0970
Santhal Pragana Settlement Regulation Act, 1872 - Section 24