High Courts07 Jul 2025Dismissed
Sanjay Kumar Chaturvedi Vs Praduman Kumar Choubey
Jharkhand High Court · (2025) 07 JH CK 1233
Code of Civil Procedure, 1908 - Order 9 Rule 7
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 69 of 1,511
High Courts04 Jul 2025Dismissed
Union Of India, through the Chief Revenue Officer Vs Sitaram Sahu
Jharkhand High Court · (2025) 07 JH CK 1176
Coal Bearing Areas (Acquisition and Development) Act, 1957 - Section 4, 4(1), 7, 7(1), 9, 9(1), 11, 12, 17(2), 18, 19
High Courts04 Jul 2025Dismissed
Manish Kumar @ Manish Gope @ Chhotu Yadav, S/o Harendra Yadav @ Late Harndra Yadav Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1175
Indian Penal Code, 1860 - Section 120B, 307, 342Arms Act, 1959 - Section 27
High Courts04 Jul 2025Dismissed
Jagarnath Mandal, @ Gobardhan Mandal, S/o Gopal Mandal Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1174
Indian Penal Code, 1860 - Section 147, 148, 149, 302, 307, 504
High Courts04 Jul 2025Dismissed
Jiya Begam @ Jiya Begum, W/o Late Firoz Ansari Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1173
Indian Penal Code, 1860 - Section 395, 397, 412Prevention of Damage to Public Property Act, 1984 - Section 3, 4
High Courts04 Jul 2025Dismissed
Samu Munda Vs Jaina Munda
Jharkhand High Court · (2025) 07 JH CK 1172
Limitation Act, 1963 - Section 5
High Courts04 Jul 2025Dismissed
Manonit Lakra, S/o Late Abnejar Lakra Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1171
Limitation Act, 1963 - Section 5
High Courts03 Jul 2025Dismissed
Rajeev Ranjan Vs Gitanjali Kumari
Jharkhand High Court · (2025) 07 JH CK 1183
Indian Penal Code, 1860 - Section 34, 354, 498AHindu Marriage Act, 1955 - Section 13(1)(ia)Dowry Prohibition Act. - Section 3, 4
High Courts03 Jul 2025Disposed Of
Sadhan Kumar Tiwari Vs The Manager (Legal) M/s United India Insurance Company Limited and Others
Jharkhand High Court · (2025) 07 JH CK 1182
Motor Vehicles Act, 1988 - Section 66(3)(C)
High Courts03 Jul 2025Allowed
Aladi Hembram Vs Union Of India through the General Mangaer
Jharkhand High Court · (2025) 07 JH CK 1181
Railways Act, 1989 - Section 124A
High Courts03 Jul 2025Dismissed
Dhurub Kumar Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1180
Limitation Act, 1963 - Section 5
High Courts03 Jul 2025Dismissed
Puni Sahu Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1179
High Courts03 Jul 2025Dismissed
Sudhir Kumar Jha, S/o Late K.N. Jha Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1178
Constitution of India, 1950 - Article 226
High Courts03 Jul 2025Dismissed
Md. Sirajuddin Ansari, S/o Late Leyaeeia Ansari Vs Jaina Munda
Jharkhand High Court · (2025) 07 JH CK 1177
Constitution of India, 1950 - Article 226Essential Commodities Act (ECA), 1955 - Section 7
High Courts02 Jul 2025Dismissed
Sanjay Kumar Vs Annu Devi
Jharkhand High Court · (2025) 07 JH CK 1194
Hindu Marriage Act, 1955 - Section 13(1)((ia), 13(1)(iii)Family Courts Act, 1984 - Section 19(1)Evidence Act, 1872 - Section 45, 146
High Courts02 Jul 2025Disposed Of
National Insurance Company Limited Vs Sapni Dongo And Others
Jharkhand High Court · (2025) 07 JH CK 1193
High Courts02 Jul 2025Disposed Of
M/s ICICI Lombard General Insurance Company Limited Vs Gariban Bhuiyan And Others
Jharkhand High Court · (2025) 07 JH CK 1192
High Courts02 Jul 2025Dismissed
Kamal Nath Karmali Vs Abhinaw Kumar
Jharkhand High Court · (2025) 07 JH CK 1191
Constitution of India, 1950 - Article 348(1)(b)Chota Nagpur Tenancy Act, 1908 - Section 46, 46(1), 46(4A), 48, 71A, 80, 81, 82, 83, 84
High Courts02 Jul 2025Partly Allowed
Dhananjay Dutta @ Dhananjoy Dutta Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1190
Indian Penal Code, 1860 - Section 279, 304A, 337, 338
High Courts02 Jul 2025Allowed
Babylon Rooftop Restaurant Vs State Of Jharkhand
Jharkhand High Court · (2025) 07 JH CK 1189
Constitution of India, 1950 - Article 226