High Courts23 Jun 2025Dismissed
Sandip Prasad Vs Sarita Devi
Jharkhand High Court · (2025) 06 JH CK 0967
Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)Family Court Act, 1984 - Section 19(1)
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 72 of 1,511
High Courts23 Jun 2025v Yellapu Uma Maheswari Vs. Buddha Jagadheeswararao" reported in (2015) 16 SCC 787
Shyamlal Poddar @ Shyam Poddar Vs Sukhdeo Mandal
Jharkhand High Court · (2025) 06 JH CK 0966
Code of Civil Procedure, 1908 - Order 7 Rule 11, Order 13 Rule 3Registration Act, 1908 - Section 17, 49Code of Criminal Procedure, 1973 - Section 107, 144
High Courts23 Jun 2025Dismissed
Md. Sarfaraz @ Sarfaraj Akhtar Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0965
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Negotiable Instruments Act, 1881 - Section 138
High Courts23 Jun 2025Allowed
Kamal Kumar Pandey Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0964
Registration Act, 1908 - Section 22A
High Courts23 Jun 2025Disposed Of
Jitendra Kumar Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0963
Constitution of India, 1950 - Article 226Jharkhand Tenant Holding Maintenance of Record Act, 1973 - Section 15
High Courts23 Jun 2025Disposed Of
Dhaneshwar Mahto Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0962
Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 117Protection of Children from Sexual Offences Act, 2012 - Section 4, 6, 8, 12
High Courts23 Jun 2025Disposed Of
Ajay Kumar Jaiswal Vs State Of Jharkhand through the Deputy Commissioner
Jharkhand High Court · (2025) 06 JH CK 0961
Jharkhand Apartment (Flat) Ownership Act, 2011 - Section 31
High Courts23 Jun 2025Disposed Of
Nirmal Shashi Tirkey Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0960
Constitution of India, 1950 - Article 14, 16(1)
High Courts23 Jun 2025Dismissed
Prakash Kumar Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0959
High Courts23 Jun 2025Disposed Of
Ela Tigga Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0958
Constitution of India, 1950 - Article 14, 16(1)
High Courts23 Jun 2025Disposed Of
Tata Iron & Steel Co. Ltd Vs Jharkhand State Electricity Board
Jharkhand High Court · (2025) 06 JH CK 0957
Constitution of India, 1950 - Article 226
High Courts23 Jun 2025Allowed
Md. Ezhar Ansari @ Ijhar Ansari @ Tunu Malik Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0956
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 120B, 418, 420, 468, 469, 471Coal Mines (Nationalisation) Act, 1973 - Section 30
High Courts23 Jun 2025Allowed
Vinod Kumar @ Binod Yadav Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0955
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 181Code of Criminal Procedure, 1973 - Section 154, 155, 156, 157, 162, 169, 170, 173, 173(2), 173(8), 482Bharatiya Nyaya Sanhita, 2023 - Section 190, 191(2), 191(3), 324(5), 326
High Courts23 Jun 2025Allowed
Monika Kumari @ Monika Devi Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0954
High Courts23 Jun 2025Allowed
Deepak Kumar @ Deepak Kumar Vishwakarma @ Deepak Kumar @ Deepak Vishwakarma Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0953
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 306
High Courts23 Jun 2025Allowed
Sanjay Munda Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0952
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 120B, 406, 420, 467, 468
High Courts23 Jun 2025Allowed
Ritu Raj Oraon, D/o Charo Oraon Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0951
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 108
High Courts23 Jun 2025Allowed
Amitabh Kumar Pandey @ Amitabh Pandey @ Amitabh Vs State Of Jharkhand
Jharkhand High Court · (2025) 06 JH CK 0950
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Code of Criminal Procedure, 1973 - Section 41AIndian Penal Code, 1860 - Section 34, 406, 420
High Courts23 Jun 2025Allowed
Md. Naimuddin Vs Umar Ali
Jharkhand High Court · (2025) 06 JH CK 0949
Code of Civil Procedure, 1908 - Order 8 Rule 1
High Courts20 Jun 2025Dismissed
Balkishun Ram Vs State Of Jharkhand through Deputy Commissioner
Jharkhand High Court · (2025) 06 JH CK 0896
Limitation Act, 1963 - Article 59Code of Criminal Procedure, 1973 - Section 144, 145Specific Relief Act, 1963 - Section 31, 34