High Courts03 Mar 2016Allowed
Baburam Marandi @ Babu Ram Marandi Vs State of Jharkhand
Jharkhand High Court · (2016) 161 AIC 604 : (2016) 3 ECrC 170 : (2016) 3 JBCJ 342 : (2016) 3 JLJR 341
Penal Code, 1860 (IPC) — Section 302, 307, 324, 326
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 571 of 1,479
High Courts03 Mar 2016Dismissed
Benjamin Tirkey and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 161 AIC 586 : (2016) 3 AIRJharR 72 : (2016) 2 ECrC 585 : (2016) 3 JBCJ 275 : (2016) 3 JLJR 533
Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 323, Section 324, Section 34, Section 341
High Courts03 Mar 2016Dismissed
M/s India Estates Developments Limited Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 2 JCR 523 : (2017) 1 JLJR 508
Bihar Land Reforms Act, 1950 - Section 16(4)(h)Constitution of India, 1950 - Article 226, 227
High Courts03 Mar 2016Dismissed
Rohit Kumar Vs The Union of India
Jharkhand High Court · (2016) 3 AIRJharR 348 : (2016) 150 FLR 184 : (2016) 2 JBCJ 581 : (2016) 3 JCR 97 : (2016) 2 JLJR 446 : (2016) 2 LLJ 339
High Courts03 Mar 2016Dismissed
Syed Mohd. Wasim Vs The State of Jharkhand and Others
Jharkhand High Court · (2017) 2 AIRJharR 751 : (2016) 2 JCR 520 : (2017) 1 JLJR 348
Constitution of India, 1950 - Article 226Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 307, Section 323, Section 324, Section 341, Section 376, Section 493, Section 511
High Courts02 Mar 2016Allowed
Rakesh Manjhi Vs The State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 356
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)
High Courts02 Mar 2016Allowed
Ganga Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 193 : (2016) 2 ECrC 592 : (2016) 2 JBCJ 296 : (2016) 2 JLJR 462
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts02 Mar 2016Dismissed
Manoj Kumar Barai Vs State of Jharkhand and another
Jharkhand High Court · (2016) 2 ECrC 509
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 8
High Courts02 Mar 2016Disposed Off
Sumitra Devi Vs Mineral Area Development Authority and Ors.
Jharkhand High Court · (2016) 2 AIRJharR 12
Constitution of India, 1950 — Article 16, 226
High Courts02 Mar 2016Dismissed
M/s. Patel Engineering Limited Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JBCJ 610 : (2016) 3 JCR 326 : (2016) 3 JLJR 289
High Courts02 Mar 2016Disposed off
SEW Infrastructure Ltd., Singhbhum East Vs State of Jharkhand and others
Jharkhand High Court · (2016) 2 JBCJ 292 : (2016) 3 JCR 197
Constitution of India, 1950 — Article 226
High Courts02 Mar 2016Dismissed
Hari Kumar Sharma and Ors. Vs State of Jharkhand and Ors.
Jharkhand High Court · (2016) 2 AIRJharR 7 : (2017) 1 JLJR 468
Constitution of India, 1950 — Article 226
High Courts01 Mar 2016Disposed Off
M/s. Sharda Construction, Ranchi Vs State of Jharkhand and Ors.
Jharkhand High Court · (2016) 2 AIRJharR 14 : (2017) 2 JLJR 69
Constitution of India, 1950 — Article 226, 229
High Courts01 Mar 2016Dismissed
Kailash Pati Mahtha Vs Divisional Forest Officer, Bokaro, Jharkhand and Ors.
Jharkhand High Court · (2016) 2 AIRJharR 17
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226
High Courts01 Mar 2016Disposed Off
Ajay Hazam Vs Central Coalfield Ltd., Ranchi and Ors.
Jharkhand High Court · (2016) 2 AIRJharR 23 : (2016) 2 JBCJ 477 : (2016) 2 JCR 278 : (2016) 2 JLJR 458 : (2016) LIC 3843
Constitution of India, 1950 — Article 16
High Courts01 Mar 2016Dismissed
Godo Manjhi and Ors. Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 8 : (2016) 2 ECrC 579 : (2016) 2 JBCJ 288 : (2016) 2 JLJR 265 : (2017) 1 PCCR 42
Penal Code, 1860 (IPC) — Section 300
High Courts01 Mar 2016Partly Allowed
Juru Mahto Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 546
Criminal Procedure Code, 1973 (CrPC) - Section 361Probation of Offenders Act, 1958 - Section 4
High Courts01 Mar 2016Dismissed
Yogendra Pandey Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JCR 275 : (2017) 1 JLJR 480
High Courts01 Mar 2016Disposed Off
Inderjeet Singh @ Indrajeet Singh @ Indrajit Singh Vs Arvind Kumar Singh
Jharkhand High Court · (2016) 2 AIRJharR 13
Evidence Act, 1872 — Section 45, 73
High Courts01 Mar 2016Allowed
Jogindra Swansi and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 03 JH CK 0003
Arms Act, 1959 - Section 27Contract Labour (Regulation and Abolition) Act, 1970 - Section 17Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 34