High Courts08 Mar 2016Allowed
Madan Prasad Vs Central Coalfields Limited and anr.
Jharkhand High Court · (2016) 2 JBCJ 540 : (2016) 3 JCR 440 : (2016) 3 JLJR 59
COURT ARCHIVE
Jharkhand High Court judgments
29,568 judgments · page 570 of 1,479
High Courts08 Mar 2016Dismissed
Neeraj Goliyan Vs Union of India and Others
Jharkhand High Court · (2016) 2 JBCJ 528 : (2016) 4 JCR 413 : (2016) 3 JLJR 419
High Courts08 Mar 2016Disposed off
Choudhary Ratnesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 3 AIRJharR 67 : (2017) 1 JLJR 418
High Courts08 Mar 2016Dismissed
Yogendra Mahto, Son of late Ram Awtar Mahto, Resident of village-Kanu Bhaththa, Nand Nagar, Bhuiyandih, P.O. Agrico, P.S. Sidgora, District-East Singhbhum, Jamshedpur-831009 - Petitioner @HASH The State of Jharkhand through the Chief Secretary, Govt of Jh
Jharkhand High Court · (2016) 4 AIRJharR 366 : (2017) 2 JLJR 578
Constitution of India, 1950 - Article 16, Article 226
High Courts08 Mar 2016Disposed Off
Sarju Das and others Vs State of Jharkhand
Jharkhand High Court · (2016) 2 AIRJharR 855
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323, 324, 325, 341
High Courts08 Mar 2016Allowed
Sona Ram Majhi S/o Late Kunthu Majhi R/o Village Hathiadih, P.S. Adityapur, District Seraikella - Kharsawan Vs State of Jharkhand
Jharkhand High Court · (2016) 161 AIC 599 : (2016) 3 AIRJharR 183 : (2016) 2 ECrC 597 : (2017) 2 JLJR 141
Penal Code, 1860 (IPC) — Section 302
High Courts08 Mar 2016Dismissed
Md. Anjarul Haque & Others Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 4 AIRJharR 577 : (2016) 2 JBCJ 506 : (2016) 2 JCR 518 : (2016) 2 JLJR 304
Constitution of India, 1950 - Article 226
High Courts08 Mar 2016Dismissed
Md. Kalim Vs Mukesh Bhandari
Jharkhand High Court · (2016) 3 ECrC 68 : (2016) 3 JBCJ 323 : (2016) 3 JLJR 22
Criminal Procedure Code, 1973 (CrPC) - Section 203Penal Code, 1860 (IPC) - Section 406, 420
High Courts08 Mar 2016Dismissed
Ranthu Oraon and Others Vs The State of Jharkhand
Jharkhand High Court · (2016) 161 AIC 610 : (2016) 3 AIRJharR 181 : (2016) 2 ECrC 599 : (2016) 3 JBCJ 290 : (2016) 3 JLJR 269
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts08 Mar 2016Allowed
Bindhyachal Chowrasiya @ Bindhachal Chourasia Vs State of Jharkhand
Jharkhand High Court · (2016) 3 JBCJ 481 : (2016) 4 JCR 410 : (2016) 4 JLJR 310
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)
High Courts08 Mar 2016Allowed
Vikash Tiwary Vs State of Jharkhand
Jharkhand High Court · (2016) 161 AIC 867 : (2016) 3 AIRJharR 340 : (2016) CriLJ 3687 : (2016) 3 ECrC 697 : (2016) 2 JBCJ 455 : (2016) 2 JLJR 641 : (2017) 1 PCCR 67
Prisoners Act, 1900 — Section 29
High Courts08 Mar 2016Allowed
Pradip Prasad Vs State of Jharkhand & Others
Jharkhand High Court · (2016) 4 AIRJharR 315 : (2016) 3 JBCJ 48 : (2016) 2 JCR 543 : (2016) 2 JLJR 442
Constitution of India, 1950 - Article 226
High Courts08 Mar 2016Dismissed
Pankaj Upadhyay Vs State of Jharkhand and another
Jharkhand High Court · (2016) 3 ECrC 304 : (2016) 3 JBCJ 90 : (2016) 2 JLJR 677
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts04 Mar 2016Disposed Off
Esran Dhan Vs The State of Jharkhand and another
Jharkhand High Court · (2016) 2 JBCJ 511
Constitution of India, 1950 — Article 226
High Courts03 Mar 2016Dismissed
Baby Devi Vs State of Jharkhand
Jharkhand High Court · (2017) 1 JLJR 490
Constitution of India, 1950 - Article 226
High Courts03 Mar 2016Dismissed
General Manager, North Tisra Colliery, Lodna Area X of Bharat Coking Coal Limited and Others Vs Surajmani Majhain
Jharkhand High Court · (2016) 149 FLR 384 : (2016) 2 JBCJ 547 : (2016) 2 JCR 508 : (2016) 2 JLJR 262 : (2016) LabLR 532
Workmens Compensation Act, 1923 - Section 30(1)(a)
High Courts03 Mar 2016Disposed Off
Murari Bhagat Vs State of Jharkhand and Ors.
Jharkhand High Court · (2016) 2 AIRJharR 11
Constitution of India, 1950 — Article 16, 226
High Courts03 Mar 2016Dismissed
Rajesh Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 3 AIRJharR 37 : (2017) 1 JLJR 444
Bihar Reorganisation Act, 2000 - Section 84, Section 85Constitution of India, 1950 - Article 234, Article 235, Article 309
High Courts03 Mar 2016Dismissed
Syed Mohammad Wasim Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JCR 511
Constitution of India, 1950 - Article 235
High Courts03 Mar 2016Disposed Off
Shyam Prakash Agarwal Vs State of Jharkhand and Ors.
Jharkhand High Court · (2016) 2 AIRJharR 15
Bihar Public Land Encroachment Act, 1956 — Section 6(2)Constitution of India, 1950 — Article 226