COURT ARCHIVE

Jharkhand High Court judgments

29,567 judgments · page 526 of 1,479

High Courts20 Sept 2016Dismissed

The State of Jharkhand, through the Secretary, Human Resources Development Department (Directorate of Secondary Education), Govt. of Jharkhand, At Project Building, P.O. and P.S.-Dhurwa, Dist.-Ranchi - Appellant @HASH Kafil Ahmed, son of Late Wasi Ahmed,

Jharkhand High Court · (2016) 4 AIRJharR 800 : (2016) 4 JBCJ 243 : (2017) 1 JCR 503 : (2016) 4 JLJR 683

High Courts20 Sept 2016Dismissed

Ratan Deo Bhagat Vs The State of Jharkhand

Jharkhand High Court · (2016) 4 JCR 702

High Courts20 Sept 2016Allowed

Jai Prakash, Vs State of Jharkhand

Jharkhand High Court · (2017) 2 AIRJharR 149 : (2017) 2 JBCJ 560 : (2017) 2 JLJR 340

High Courts20 Sept 2016Disposed Off

Sagar Mehra, son of Late To Mehra, residing at Lohia Nagar, Post Godda, Police Station Godda, District Godda - Petitioner @HASH State of Jharkhand

Jharkhand High Court · (2017) 1 AIRJharR 648 : (2016) 4 JBCJ 548 : (2016) 4 JLJR 626

Jharkhand Pension Rules, 2000 - Rule 43(b)

High Courts20 Sept 2016Dismissed

Gopi Ram Vs Chief General Manager, Central Coalfields Limited

Jharkhand High Court · (2017) 1 JCR 9 : (2016) 4 JLJR 382

High Courts19 Sept 2016Allowed

Neelam Kumari Mishra Vs State of Jharkhand

Jharkhand High Court · (2016) 4 JLJR 433

Constitution of India, 1950 - Article 226

High Courts19 Sept 2016Dismissed

Heavy Engineering Corporation Ltd. Vs Sri Sadhu Saran Prasad

Jharkhand High Court · (2016) 4 JLJR 355

Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 7

High Courts19 Sept 2016Dismissed

Kirtan Polai Vs Union of India

Jharkhand High Court · (2016) 4 JLJR 356

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10(1)(d)

High Courts19 Sept 2016Dismissed

Vattamthanath Jayaram Vs State of Jharkhand

Jharkhand High Court · (2017) 169 AIC 397 : (2016) 4 JLJR 362

Penal Code, 1860 (IPC) - Section 406, Section 409, Section 420, Section 423, Section 424, Section 465, Section 467, Section 468, Section 471, Section 477APrevention of Corruption Act, 1988 - Section 11, Section 12, Section 13, Section 15, Sec

High Courts19 Sept 2016Dismissed

Mohanjee Dubey Vs State of Jharkhand

Jharkhand High Court · (2016) 4 JLJR 378

Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 482Penal Code, 1860 (IPC) - Section 34, Section 419, Section 420

High Courts17 Sept 2016Disposed of

Integral Construction Company India Pvt. Ltd Vs Bharat Coking Coal Ltd. Through Its Chairman-Cum-Managing Director

Jharkhand High Court · (2016) 3 FFLT 268

High Courts17 Sept 2016Allowed

Pravin Tiwary @ Parveen Tiwary @ Parveen Kumar Tiwary Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JCR 1

Arms Act, 1959 - Section 27(1)Penal Code, 1860 (IPC) - Section 302, Section 34

High Courts16 Sept 2016Disposed Off

Syed Anzar Hussain Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JCR 24 : (2016) 4 JLJR 357

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 420

High Courts16 Sept 2016Dismissed

Gopal Chandra Oraon @ Gopal Chand Oraon Vs State of Jharkhand

Jharkhand High Court · (2017) 169 AIC 431 : (2017) 1 JCR 2

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120(B), Section 409, Section 419, Section 420, Section 465, Section 467, Section 468

High Courts16 Sept 2016Allowed

Dharmendra Pradhan Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JCR 11

Constitution of India, 1950 - Article 14, Article 16, Article 19, Article 21, Article 226

High Courts16 Sept 2016Dismissed

Saryu Paswan Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JCR 16

Constitution of India, 1950 - Article 226

High Courts16 Sept 2016Allowed

Yogendra Tiwari Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JCR 19

Constitution of India, 1950 - Article 226

High Courts15 Sept 2016Disposed Off

Meera Devi Vs State of Jharkhand

Jharkhand High Court · (2017) 2 JCR 540

Constitution of India, 1950 - Article 226

High Courts15 Sept 2016Allowed

National Insurance Co. Ltd. Vs Niwas Chandra Chakravarty

Jharkhand High Court · (2017) 172 AIC 392 : (2017) 2 AIRJharR 19 : (2017) 1 JCR 26

Legal Services Authorities Act, 1987 - Section 22(7), Section 22(C)(4)

High Courts14 Sept 2016Allowed

Deomani Vs State of Jharkhand

Jharkhand High Court · (2017) 1 JCR 42 : (2016) 4 JLJR 197

Constitution of India, 1950 - Article 226