High Courts27 Sept 2016Disposed Off
APCO Infratech Private Limited Vs State of Jharkhand
Jharkhand High Court · (2017) 2 JCR 11
Environment (Protection) Act, 1986 - Section 5
COURT ARCHIVE
Jharkhand High Court judgments
29,567 judgments · page 525 of 1,479
High Courts27 Sept 2016Dismissed
Surendra Kumar Singh Vs Sharda Devi
Jharkhand High Court · (2017) 1 AIRJharR 369 : (2017) 1 JBCJ 270 : (2016) 4 JLJR 551
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 226
High Courts27 Sept 2016Allowed
Shailesh Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 455 : (2017) 1 JBCJ 312 : (2016) 4 JLJR 570
Constitution of India, 1950 - Article 226Jharkhand Service Code, 2001 - Rule 97
High Courts27 Sept 2016Dismissed
Surabhi Divya Kiran Vs State of Jharkhand
Jharkhand High Court · (2016) 4 AIRJharR 814
Constitution of India, 1950 - Article 226Registration Act, 1908 - Section 17
High Courts26 Sept 2016Disposed Off
Namita Pramanik Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JLJR 360
Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Dismissed
Madan Mohan Jha Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 715
High Courts26 Sept 2016Allowed
Chandradeo Oraon Vs Somra Toppo
Jharkhand High Court · (2016) 4 JCR 709
Constitution of India, 1950 - Article 227
High Courts26 Sept 2016Allowed
Akhilesh Kumar Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 703 : (2016) 4 JLJR 354
High Courts26 Sept 2016Dismissed
Kartik Chandra Majee Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JLJR 623
Chotanagpur Tenancy Act, 1908 - Section 87Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts23 Sept 2016Dismissed
Arvind Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 719 : (2017) 1 JBCJ 357 : (2016) 4 JLJR 620
Constitution of India, 1950 - Article 226
High Courts22 Sept 2016Allowed
Uma Kant Tiwary Vs State of Jharkhand
Jharkhand High Court · (2017) 1 AIRJharR 155 : (2017) 2 JBCJ 26 : (2017) 1 JLJR 137
Bihar (Now Jharkhand) Pension Rules, 1950 - Rule 43(b)Constitution of India, 1950 - Article 226, Article 309
High Courts22 Sept 2016Disposed Off
Shagun Vs The State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 113 : (2016) 4 JCR 704
High Courts22 Sept 2016Allowed
Nil Kantha Mondal Vs State of Jharkhand
Jharkhand High Court · (2017) 2 AIRJharR 216 : (2017) 1 JBCJ 401 : (2016) 4 JLJR 484 : (2017) LIC 1895
Constitution of India, 1950 - Article 226
High Courts22 Sept 2016Dismissed
Neel Kantha Yadav Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 701
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts22 Sept 2016Allowed
National Insurance Company Ltd. Vs Smt. Kuldeep Kaur
Jharkhand High Court · (2017) 2 ACC 855 : (2017) 169 AIC 442 : (2017) 1 AIRJharR 521 : (2017) 1 CivilLJ 832 : (2016) 4 JCR 691
Legal Aid Services Authority Act, 1987 - Section 22(C)(4)Motor Vehicles Act, 1988 - Section 166
High Courts22 Sept 2016Allowed
M/s. Balaji Coke Minerals Vs State of Jharkhand
Jharkhand High Court · (2017) 7 FLT 78 : (2016) 4 JCR 717
Constitution of India, 1950 - Article 226
High Courts22 Sept 2016Allowed
Bhuneshwar Das Vs The State of Bihar
Jharkhand High Court · (2017) 169 AIC 395 : (2016) 4 JCR 725
Penal Code, 1860 (IPC) - Section 147, Section 149, Section 302
High Courts22 Sept 2016Allowed
Chitranjan Prasad Verma Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 689 : (2016) 4 JLJR 379
High Courts22 Sept 2016Allowed
Thikedar Mazdoor Union through its President Iftikar Mahamood, Lalpania, Bokaro - Petitioner @HASH State of Jharkhand
Jharkhand High Court · (2017) 1 CLR 859 : (2016) 151 FLR 927 : (2017) LabLR 188 : (2017) 1 LLJ 329
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A, Section 7B
High Courts21 Sept 2016Allowed
Harihar Dubey Vs State of Jharkhand
Jharkhand High Court · (2016) 4 JCR 696