High Courts12 Apr 2021
Rajeev Kumar Vs State of Jharkhand & Anr.
Jharkhand High Court · (2021) 04 JH CK 0118
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 220 of 1,476
High Courts12 Apr 2021Dismissed
Branch Manager, National Insurance Company Limited Vs Dinesh Pandit And Ors
Jharkhand High Court · (2021) 04 JH CK 0117
Indian Penal Code, 1860 — Section 279, 304B, 337, 338
High Courts12 Apr 2021Disposed Of
Sunil Kumar Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0116
Constitution of India, 1950 — Article 226
High Courts12 Apr 2021Disposed Of
Narayan Modi And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0115
Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011 — Section 36, 36(1), 39
High Courts12 Apr 2021
Purna Chandra Kahili Vs Union of India & Others And Ors
Jharkhand High Court · (2021) 04 JH CK 0114
Constitution of India, 1950 — Article 226
High Courts12 Apr 2021Disposed Of
Munna Ansari @ Md. Munna Ansari Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0113
Indian Penal Code, 1860 — Section 34, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313
High Courts09 Apr 2021
Puran Mandal And Anr Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0112
Indian Penal Code, 1860 — Section 34, 304B
High Courts09 Apr 2021Disposed Of
Kuddus Sk. And Ors Vs State Of Jharkhand And Anr
Jharkhand High Court · (2021) 04 JH CK 0111
Indian Penal Code, 1860 — Section 34, 379
High Courts09 Apr 2021Dismissed
Abhishek Kumar @ Bittu Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0110
High Courts09 Apr 2021
Samina Khatoon And Ors Vs Chandra Bhusan Singh And Ors
Jharkhand High Court · (2021) 04 JH CK 0109
Motor Vehicles Act, 1988 — Section 171
High Courts09 Apr 2021
New India Insurance Company Limited Vs Pratima Devi & Ors
Jharkhand High Court · (2021) 04 JH CK 0108
High Courts09 Apr 2021Dismissed
Krishna Kumar Yadav @ Krishna Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0107
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D), 84(C)
High Courts09 Apr 2021
Rajeev Kumar Vs State Of Jharkhand & Anr
Jharkhand High Court · (2021) 04 JH CK 0104
High Courts09 Apr 2021
Kumardhubi Metal Casting & Engineering Ltd. Vs Kumardhubi Karamachari Congress & others
Jharkhand High Court · (2021) 04 JH CK 0103
High Courts09 Apr 2021Disposed Of
Kamdev Saw Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0102
High Courts09 Apr 2021Dismissed
Upendra Kumar @ Unpendra Kumar Sah @ Upendra Kumar Sah Vs State Of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0101
Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Apr 2021Disposed Of
Anshu Mishra Vs State Of Jharkhand And Anr
Jharkhand High Court · (2021) 04 JH CK 0100
Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Apr 2021Dismissed
Mangal Prasad Singh And Ors Vs State Of Jharkhand And Anr
Jharkhand High Court · (2021) 04 JH CK 0099
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471
High Courts09 Apr 2021Dismissed
Neeraj Kumar Shahu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0098