Mines and Minerals (Development and Regulation) Act, 1957 — Section 21Code Of Criminal Procedure, 1973 — Section 438(2)Jharkhand Minerals (Prevention Of Illegal Mining, Transportation and Storage) Rules, 2017 — Rule 9

Read judgment

High Courts13 Apr 2021

Upendra Yadav Vs State of Jharkhand

Jharkhand High Court · (2021) 04 JH CK 0153

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341, 342, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

Read judgment

High Courts13 Apr 2021

M/s. Jai Maa Mangla Gauri Stone Works Vs Union of India & others

Jharkhand High Court · (2021) 04 JH CK 0152

Read judgment

High Courts13 Apr 2021

Sharda Devi & Others Vs Arun Kumar Prasad & Another

Jharkhand High Court · (2021) 04 JH CK 0151

Motor Vehicles Act, 1988 — Section 140

Read judgment

High Courts13 Apr 2021

Anoop Kumar Singh Vs Union of India

Jharkhand High Court · (2021) 04 JH CK 0150

Read judgment

High Courts13 Apr 2021

Manoj Sharma And Anr Vs State of Jharkhand

Jharkhand High Court · (2021) 04 JH CK 0149

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 341Code Of Criminal Procedure, 1973 — Section 438(2)

Read judgment

High Courts13 Apr 2021

Dayanand Mahto Vs State of Jharkhand

Jharkhand High Court · (2021) 04 JH CK 0148

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 354, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

Read judgment

High Courts13 Apr 2021

Swapan Kumar Saha Vs State of Jharkhand And Anr

Jharkhand High Court · (2021) 04 JH CK 0147

Indian Penal Code, 1860 — Section 34, 218, 420, 423Code Of Criminal Procedure, 1973 — Section 438(2)

Read judgment

High Courts13 Apr 2021

Shankar Sao And Ors Vs State of Jharkhand

Jharkhand High Court · (2021) 04 JH CK 0146

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 341, 354BCode Of Criminal Procedure, 1973 — Section 438(2)

Read judgment

High Courts13 Apr 2021

United India Insurance Co. Ltd. Vs Rameshwar Mahato & Others

Jharkhand High Court · (2021) 04 JH CK 0145

Read judgment

High Courts13 Apr 2021Disposed Of

Anima Baa Vs State of Jharkhand

Jharkhand High Court · (2021) 04 JH CK 0144

Indian Penal Code, 1860 — Section 363, 366, 354, 376, 511Immoral Traffic (Prevention) Act, 1956 — Section 5Code Of Criminal Procedure, 1973 — Section 190, 204, 207

Read judgment

High Courts13 Apr 2021Allowed