High Courts12 Apr 2021Allowed
Deepak Kumar And Anr Vs State of Jharkhand & Ors
Jharkhand High Court · (2021) 04 JH CK 0138
COURT ARCHIVE
Jharkhand High Court judgments
29,501 judgments · page 219 of 1,476
High Courts12 Apr 2021
Fulwa Devi @ Dewanti Devi Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0137
Indian Penal Code, 1860 — Section 34, 304BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Apr 2021
Jhagar Yadav And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0136
Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Apr 2021
Shani Pusti @ Jagarnath Pusti @ Sunny Pusti And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0135
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Apr 2021
Dilip Kumar Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0134
Indian Penal Code, 1860 — Section 34, 365, 376, 406, 420Protection of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts12 Apr 2021Dismissed
Dhuchu Oraon And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0133
Indian Penal Code, 1860 — Section 302, 364/, 467, 468, 471
High Courts12 Apr 2021
Ram Pravesh Yadav And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0132
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 448, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Apr 2021
Joshim Sk. @ Joshi Sk @ Josim Sk. Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0131
Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Apr 2021
Vineshwar Singh And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0130
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 504, 506 Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Apr 2021
Asutosh Kumar @ Ashutosh Kumar Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0129
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Apr 2021
Subhash Chandra Roy Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0128
Indian Penal Code, 1860 — Section 34, 406, 409, 467, 468, 471, 472Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Apr 2021
Navin Kumar And Anr Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0127
Indian Penal Code, 1860 — Section 34, 270, 420Clinical Establishments (Registration and Regulation) Act, 2010 — Section 41Drugs and Cosmetics Act, 1940 — Section 27, 27A
High Courts12 Apr 2021
M/s Cosy Care, Ranchi Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0126
Registration Act, 1908 — Section 82, 83
High Courts12 Apr 2021Allowed
Anwar Hussain Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0125
Indian Penal Code, 1860 — Section 34, 379, 411Indian Forest Act, 1927 — Section 26, 42Jharkhand Forest Product (Regulation of Transportation) Rule, 2020 — Rule 18
High Courts12 Apr 2021
National Insurance Co. Ltd. Vs Jagdish Pandit And Ors
Jharkhand High Court · (2021) 04 JH CK 0124
Motor Vehicles Act, 1988 — Section 140, 166
High Courts12 Apr 2021
M/s New India Assurance Company Limited Vs Lalita Devi & Others
Jharkhand High Court · (2021) 04 JH CK 0123
Limitation Act, 1963 — Section 5
High Courts12 Apr 2021Disposed Of
National Projects Construction Corporation Limited, Patna Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0122
High Courts12 Apr 2021Disposed Of
Jahru Prajapati Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0121
Indian Penal Code, 1860 — Section 376D
High Courts12 Apr 2021Disposed Of
National Projects Construction Corporation Limited, Patna Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 04 JH CK 0120
High Courts12 Apr 2021
Arbind @ Jokhu Vs State of Jharkhand
Jharkhand High Court · (2021) 04 JH CK 0119
Indian Penal Code, 1860 — Section 342, 363, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 14, 17